COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,066 of 2,661

High Courts15 Apr 2009Allowed

Vijay Kapari Vs The State of Bihar and Others

Patna High Court · AIR 2009 Patna 127 : (2009) 57 BLJR 2529 : (2010) 8 RCR(Civil) 2732

Bihar Panchayat Election Rules, 2006 — Rule 95, 96Bihar Panchayat Raj Act, 2006 — Section 137, 40(4)Constitution of India, 1950 — Article 226

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High Courts15 Apr 2009Allowed

Md. Shahabuddin, Md. Owais, Akhtari Begum and Chaman Ara Vs The State of Bihar and Shma Pravin

Patna High Court · (2009) 57 BLJR 2502 : (2009) 3 PLJR 215

Penal Code, 1860 (IPC) — Section 493

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High Courts15 Apr 2009Allowed

Vidya Nand Jha @ Bidya Nand Jha and Rahmat Hussain Vs The State of Bihar

Patna High Court · (2009) 57 BC 2543

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 3(1), 6

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High Courts15 Apr 2009Dismissed

National Insurance Company Ltd. Vs Bhagwat Bhagat and Others

Patna High Court · (2009) 04 PAT CK 0072

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High Courts15 Apr 2009Dismissed

Jai Narayan Prasad Nishad Vs The Union of India (UOI) and Others

Patna High Court · (2009) 04 PAT CK 0069

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High Courts15 Apr 2009

United Distillers Ltd. Vs Commissioner of Commercial Taxes

Patna High Court · (2009) 04 PAT CK 0065

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High Courts15 Apr 2009

Bharat Kumar Vs State of Bihar and others

Patna High Court · (2009) 122 FLR 1047 : (2009) 3 PLJR 80

Bar Council of India Rules, 1975 — Rule 8Bihar Inter University Board Act, 1981 — Section 5(2)

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High Courts15 Apr 2009Allowed

Nagendra Kumar and Another Vs Md. Murtaza

Patna High Court · (2009) 4 PLJR 36

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15

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High Courts15 Apr 2009Dismissed

Ganesh Mahto and Others Vs State of Bihar and Another

Patna High Court · (2009) 04 PAT CK 0053

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High Courts15 Apr 2009Allowed

Smt. Binda Devi @ Vidya Devi Yadav and Another Vs Smt. Pushpa Khanna and Another

Patna High Court · (2009) 4 PLJR 20

Motor Vehicles Act, 1988 — Section 140, 163(A), 163(B), 165(A), 166

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High Courts15 Apr 2009Dismissed

Sk. Azimur Rahman and Sk. Mozibur Rahman Vs Nurul Hoda, Shafi Ahmad Siddiqui, Sk. Shamshad Ahmad and Bibi Zaifa Khatoon

Patna High Court · (2009) 04 PAT CK 0014

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High Courts15 Apr 2009

Bholi Mandal and Others Vs Girish Mandal

Patna High Court · (2009) 3 PLJR 111

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts15 Apr 2009Dismissed

Tej Narain Singh Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 563

Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1973 (CrPC) — Section 107, 144

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High Courts13 Apr 2009Dismissed

Ujjway Kumar and Others Vs Kedar Sah and Others

Patna High Court · (2009) 4 PLJR 772

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

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High Courts13 Apr 2009Dismissed

Reserve Bank of India Vs The Helios Finance and Investment Ltd.

Patna High Court · (2009) 4 PLJR 879

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High Courts13 Apr 2009

Umesh Prasad Vs The State of Bihar and Others Shiv Nath Choudhary Vs Bihar State Housing Board and Others

Patna High Court · (2012) 1 PLJR 656

Arbitration and Conciliation Act, 1996 — Section 11(6)Constitution of India, 1950 — Article 12, 14

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High Courts13 Apr 2009Dismissed

Sri Ram Khelawan Sah Vs Anathalaya Ashram

Patna High Court · (2009) 57 BLJR 2535 : (2009) 4 PLJR 12

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 11, Order 41 Rule 33

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High Courts10 Apr 2009

Kunti Devi Vs State of Bihar and Others

Patna High Court · (2009) 3 PLJR 601

Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts10 Apr 2009Allowed

Mohan Rai Vs State of Bihar

Patna High Court · (2009) CriLJ 3255 : (2009) 3 PLJR 229 : (2010) 6 RCR(Criminal) 473

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A

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High Courts10 Apr 2009Dismissed

Malini Kumari Vs Indian Oil Corporation and Atul Sekhar Singh @ Ram Pravesh Singh

Patna High Court · (2009) 57 BLJR 2224

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