High Courts22 Apr 2009Allowed
Vijay Narayan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 04 PAT CK 0108
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,064 of 2,661
High Courts22 Apr 2009
Ganesh Sinha Vs The B.R.A. Bihar University, Muzaffarpur
Patna High Court · (2009) 3 PLJR 359
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 115
High Courts22 Apr 2009Dismissed
Md. Shahabuddin Vs State of Bihar
Patna High Court · (2009) CriLJ 3877 : (2009) 3 PLJR 213
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 436APenal Code, 1860 (IPC) — Section 307, 34, 364, 414
High Courts22 Apr 2009Dismissed
Rama Nand Jha Vs The Bihar State Housing Board and Others
Patna High Court · (2009) 04 PAT CK 0033
High Courts22 Apr 2009Dismissed
Jai Kishun Prasad Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 498
Penal Code, 1860 (IPC) — Section 201, 279, 304, 304A, 337
High Courts21 Apr 2009
Ram Nath Prasad Singh and Others Vs The State of Bihar and Others The State of Bihar and Others Vs Chandra Bhusan Pd. Singh and Others
Patna High Court · (2009) 3 PLJR 384
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 8Constitution of India, 1950 — Article 162, 309
High Courts21 Apr 2009Allowed
Naresh Singh and Others Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 2556
Criminal Procedure Code, 1973 (CrPC) — Section 360(1)Penal Code, 1860 (IPC) — Section 149, 307, 323, 324
High Courts21 Apr 2009Dismissed
Yogendra Bhagat and Others Vs Pritlal Yadava and Others
Patna High Court · (2010) 1 RCR(Civil) 595 : (2010) 1 RCR(Rent) 37
High Courts21 Apr 2009Allowed
Shamshad Ahmad Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 554
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313Penal Code, 1860 (IPC) — Section 406, 420
High Courts20 Apr 2009
M.G.M. College and L.S.K. Hospital Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 307
High Courts20 Apr 2009Dismissed
Smt. Mithilesh Kumari Srivastava Vs The State of Bihar, Zafar Alam and Amir Alam Khan
Patna High Court · (2009) 04 PAT CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 323, 354, 379
High Courts20 Apr 2009Allowed
Suman Shekhar Rajhans Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 2800
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts20 Apr 2009
Bihar State Food and Civil Supplies Corporation Ltd. and Another Vs Jayanti Sharma and Others
Patna High Court · (2009) 3 PLJR 796
High Courts20 Apr 2009Dismissed
Mahanth Shivanand Giri Vs The State of Bihar and Others The Bihar State Hindu Religious Trust Board Vs Mahanth Shivanand Giri and Others
Patna High Court · (2009) 4 PLJR 484
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts20 Apr 2009Dismissed
The State of Bihar and Others Vs Dr. Suresh Jha and Others
Patna High Court · (2009) 3 PLJR 403
High Courts18 Apr 2009Allowed
Amiri Jha Vs The State of Bihar and Others
Patna High Court · (2009) 04 PAT CK 0114
High Courts18 Apr 2009Allowed
Shyama Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 881
Constitution of India, 1950 — Article 300A
High Courts17 Apr 2009
Arun Kumar Gupta @ Arun Kumar Vs Sri Kishore Goswami
Patna High Court · (2009) 3 PLJR 200
High Courts17 Apr 2009Dismissed
Anu Devi Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 197
Bihar Panchayat Raj Act, 2006 — Section 44(3), 44(3)(i)
High Courts17 Apr 2009Allowed
Ratan Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2009) 04 PAT CK 0095