High Courts29 Apr 2009Allowed
Jeetmal Surana and Navratan Surana Vs State of Bihar and Beer Narayan Yadav
Patna High Court · (2009) 3 PLJR 344
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,063 of 2,661
High Courts29 Apr 2009Allowed
Surendra Paswan Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 441
High Courts29 Apr 2009Dismissed
Dr. Subarn Shekhar Jha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 681
Bihar Pension Rules, 1950 — Rule 43BBihar Service Code, 1952 — Rule 76
High Courts28 Apr 2009Allowed
Sunil Kumar Ojha and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 48
High Courts28 Apr 2009Allowed
Nagdeo Singh Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 926
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 8
High Courts27 Apr 2009Dismissed
Surendra Kumar Sinha Vs The State Bank of India and Others
Patna High Court · (2009) 4 PLJR 932
High Courts27 Apr 2009Allowed
Bhagwat Prasad Bhagat @ Bhagwati Bhagat Vs Shankar Bhagat and Others
Patna High Court · (2009) 04 PAT CK 0129
High Courts27 Apr 2009Dismissed
Sundar Yadav and Another Vs Asha Kumari and Others
Patna High Court · (2009) 04 PAT CK 0123
High Courts27 Apr 2009Allowed
Shatrughan Prasad Sah Vs Saran Kshetriya Gramin Bank
Patna High Court · (2010) 124 FLR 567 : (2010) 2 LLJ 820 : (2009) 4 PLJR 402
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2, 25F
High Courts27 Apr 2009
Dr. Mrs. Shanti Roy Vs Chief Commissioner of Income Tax and Another
Patna High Court · (2009) 04 PAT CK 0089
High Courts24 Apr 2009
Atul Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 44
High Courts24 Apr 2009Dismissed
Anil Kumar Sinha Vs The Presiding Officer, Central Govt. Industrial Tribunal-cum-Labour Court No. 1, Dhanbad and Others
Patna High Court · (2009) 4 PLJR 425
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 10, 25F
High Courts24 Apr 2009Allowed
Md. Iddu and Tauqir Ahmad @ Md. Takir Ahmad Vs The Union of India (UOI)
Patna High Court · (2009) 04 PAT CK 0120
High Courts24 Apr 2009Dismissed
S.N. Pathak Vs State of Bihar and Others
Patna High Court · (2009) 04 PAT CK 0066
High Courts24 Apr 2009Allowed
Md. Iddu Vs The Union of India (UOI)
Patna High Court · (2009) 3 PLJR 660
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2) C, 23(c), 57
High Courts24 Apr 2009Allowed
M/s. Progressive-MVR Joint Venture Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 258
High Courts23 Apr 2009Dismissed
Rambrat Singh Vs The Branch Manager, Central Bank of India, Dighawara, P.O. Dighwara, Dist.-Saran
Patna High Court · (2009) 3 PLJR 645
Constitution of India, 1950 — Article 226
High Courts23 Apr 2009
M/s United India Insurance Company Limited Vs Seraj Devi and Others Seraj Devi and Another Vs M/s United India Insurance Company Limited and Others
Patna High Court · (2009) 4 PLJR 406
Motor Vehicles Act, 1988 — Section 140, 147, 166
High Courts23 Apr 2009
Ravi Kumar Vs The Election Commission of India and Others
Patna High Court · (2009) 3 PLJR 515
High Courts23 Apr 2009Allowed
New India Assurance Company Vs Krishna Devi and Others
Patna High Court · (2009) 4 PLJR 813
Motor Vehicles Act, 1988 — Section 147, 173