COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,065 of 2,661

High Courts17 Apr 2009Dismissed

Kamla Kant Mishra Vs The State of Bihar, Shri Ram Bujhawan Choudhary, Sub-Divisional Officer, Sub-Division, Shri Vidya Nand Yadav and Vyas Jha

Patna High Court · (2009) 04 PAT CK 0074

Bihar Tenancy Act, 1885 — Section 48(D), 48(E)

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High Courts17 Apr 2009Allowed

M/s. Binda Prasad Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 792

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High Courts17 Apr 2009Allowed

Upendra Yadav Vs The State of Bihar and Another

Patna High Court · (2009) 3 PLJR 582

Essential Commodities Act, 1955 — Section 3

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High Courts17 Apr 2009Allowed

Md. Fathyab Ali Khan and Others Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 166

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High Courts17 Apr 2009Allowed

Raj Kumar Sethi Vs The State of Bihar and Another

Patna High Court · (2009) 3 PLJR 748

Essential Commodities Act, 1955 — Section 7

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High Courts17 Apr 2009Dismissed

Phool Kumari Rani Vs The Bharat Sanchar Nigam Ltd. and Others

Patna High Court · (2009) 3 PLJR 650

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High Courts17 Apr 2009Dismissed

Satyanarayan Singh Vs The Election Commission of India and Others

Patna High Court · (2009) 2 PLJR 639

Constitution of India, 1950 — Article 226, 329(b)Representation of the People Act, 1951 — Section 33, 33A, 34, 36

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High Courts17 Apr 2009Dismissed

Smt. Ram Deni Devi Vs The Chairman-cum-Managing Director, Canara Bank, 112, J.C. Road, Bangalore-560002 and Others

Patna High Court · (2009) 3 PLJR 820

Constitution of India, 1950 — Article 14

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High Courts16 Apr 2009

Anmol Kumar Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 482

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High Courts16 Apr 2009Allowed

Yatindra Prasad Singh @ Jitendra Singh Vs The State of Bihar and Dilip Kumar Oficer Incharge

Patna High Court · (2009) 3 PLJR 823

Criminal Procedure Code, 1973 (CrPC) — Section 107, 111

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High Courts16 Apr 2009Allowed

UCO Bank and Others Vs Lalan Sharan Verma and Others

Patna High Court · (2009) 04 PAT CK 0096

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High Courts16 Apr 2009

Umesh Prasad @ Lichi Vs The State of Bihar

Patna High Court · (2009) 3 PLJR 831

Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 406, 420

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High Courts16 Apr 2009Allowed

Jamshedpur Cement Ltd. and Ideal Vanijya Private Limited Vs The Bihar State Credit and Investment Corporation Limited and The Assistant Manager OTS, Bihar State Credit and Investment Corporation Limited

Patna High Court · (2009) 04 PAT CK 0077

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High Courts16 Apr 2009

Maa Kasturba Devi Seva Sansthan Vs The State of Bihar and Others

Patna High Court · (2009) 4 PLJR 24

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High Courts16 Apr 2009

Raj Kumar @ Raj Kumar Sah Vs Smt. Baby Devi and Others

Patna High Court · (2009) 3 PLJR 914

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c), 125(4)Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)

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High Courts16 Apr 2009Allowed

M/s. Saraogi Oxygen Ltd. Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 420

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29

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High Courts15 Apr 2009Allowed

Sazra Khatoon @ Sajda Khatoon and Others Vs The Oriental Insurance Co. Ltd. and Others

Patna High Court · (2009) 3 PLJR 35

Motor Vehicles Act, 1988 — Section 158, 166, 170, 173

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High Courts15 Apr 2009Allowed

Smt. Binda Devi @ Vidya Devi @ Vidya Devi and Another Vs Smt. Pushpa Khanna and Another

Patna High Court · (2009) 3 PLJR 31

Motor Vehicles Act, 1988 — Section 140, 163(A), 163(B), 166, 173(1)

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High Courts15 Apr 2009Dismissed

Abhimanyu Kumar Vs Union of India (UOI) and Others

Patna High Court · (2009) 3 PLJR 341

Air Force Rules, 1969 — Rule 15(2), 15(2)(g)(ii)

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High Courts15 Apr 2009

Smt. Lalita Devi and Others Vs Sarswan Kumar @ Shrawan Kumar

Patna High Court · (2009) 04 PAT CK 0097

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