High Courts05 May 2009
Leela Mohan Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 706
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,062 of 2,661
High Courts05 May 2009Dismissed
Daboo Maskara @ Sushil Kumar Maskara Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 88
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(C), 482Penal Code, 1860 (IPC) — Section 307, 323, 325, 341, 504
High Courts05 May 2009Allowed
Awadhesh Mahto and Another Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 1021
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 302, 323, 34, 341, 504
High Courts05 May 2009Allowed
Kamta Prasad and Another Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 958
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 420
High Courts01 May 2009
The State of Bihar and Others Vs Dharamshila Kuer and Another
Patna High Court · (2011) 2 PLJR 937
High Courts01 May 2009Allowed
Bishun Ram @ Bishnu Ram Vs The State of Bihar
Patna High Court · (2009) 05 PAT CK 0047
High Courts01 May 2009Allowed
Vikas Dubey @ Saroj Dubey and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 842
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 379, 406, 448
High Courts30 Apr 2009
Suresh Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 909
High Courts30 Apr 2009
Anil Kumar Agrawal Vs Reserve Bank of India and Others
Patna High Court · (2009) 3 PLJR 45
High Courts30 Apr 2009
Sita Devi Vs State of Bihar and Others
Patna High Court · (2011) 7 RCR(Criminal) 1515
High Courts30 Apr 2009Allowed
Satya Narayan Prasad Singh Vs State of Bihar
Patna High Court · (2009) 04 PAT CK 0116
High Courts30 Apr 2009Allowed
Chandrama Pandey and Others Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 921
Penal Code, 1860 (IPC) — Section 149, 323, 324, 436
High Courts30 Apr 2009Allowed
Rajeev Ran Viyay Kumar Vs State of Bihar and others
Patna High Court · (2010) 127 FLR 186
High Courts30 Apr 2009Allowed
Ranjeet Kumar Sah Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 310
Constitution of India, 1950 — Article 300Essential Commodities Act, 1955 — Section 3, 3(3B), 6A, 6B, 6C
High Courts30 Apr 2009Dismissed
Shamim @ Hashim Vs The State of Bihar
Patna High Court · (2009) 4 PLJR 877
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts30 Apr 2009Dismissed
The Executive Director (ED), Indian Oil Corporation Ltd., Barauni Refinery, Begusarai and Others Vs Ganeshwar Roy @ Guneshwar Roy and Others
Patna High Court · (2009) 3 PLJR 924
High Courts29 Apr 2009Allowed
Vikash Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 608
High Courts29 Apr 2009Dismissed
Uma Nath Thakur Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 1017
High Courts29 Apr 2009Allowed
Ramnath Paswan Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 513
Essential Commodities Act, 1955 — Section 3
High Courts29 Apr 2009Allowed
Prabha Devi Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 2991 : (2009) 3 PLJR 649
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 50