High Courts18 May 2009
Punam Choudhary Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 370
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,060 of 2,661
High Courts15 May 2009
Birendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 795
High Courts15 May 2009
Chandradeo Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 318
High Courts15 May 2009Allowed
M/s. Sri Ambika Sales Corporation Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 428
High Courts15 May 2009
Janardan Prasad Singh Vs Sri Nawal Kishore Yadav
Patna High Court · (2009) 3 PLJR 942
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Constitution of India, 1950 — Article 171(3)(c), 324, 329(b)Representation of the People Act, 1950 — Section 16, 27(2)(e)
High Courts15 May 2009
Binti Devi and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 844
High Courts15 May 2009Allowed
Saraswati Fertilizer Vs The State of Bihar, The Director (Agriculture) and The District Agriculture Officer
Patna High Court · (2009) 3 PLJR 426
High Courts14 May 2009Dismissed
The Bihar State Pharmaceutical and Chemical Development Corporation Employees Union Vs The Bihar State Pharmaceutical and Chemical Development Corporation Ltd. and Others
Patna High Court · (2009) 4 PLJR 519
Bihar Service Code, 1952 — Rule 73
High Courts14 May 2009Allowed
Ramayan Sah Vs State of Bihar
Patna High Court · (2009) 3 PLJR 503
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts13 May 2009Allowed
Ashirvad Enterprises Vs The Union of India and Others
Patna High Court · (2009) 3 PLJR 780
Constitution of India, 1950 — Article 14
High Courts13 May 2009Allowed
Sail Devi Gupta and Another Vs Vijay Mala Devi @ Bijiya Devi and Others
Patna High Court · (2009) 4 PLJR 445
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4(ii)(iii)
High Courts13 May 2009Allowed
The Bihar State Electricity Board Vs Shew Vijay Udyog Forbesganj
Patna High Court · (2009) 05 PAT CK 0039
High Courts13 May 2009Allowed
Sangita Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 27
High Courts13 May 2009Allowed
Surajmal Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 929
High Courts13 May 2009
Mukesh Kumar Thakur Vs The Union of India and Others
Patna High Court · (2009) 3 PLJR 730
Penal Code, 1860 (IPC) — Section 109, 307, 323, 324, 34
High Courts13 May 2009Allowed
Shailendra Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 189
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts12 May 2009Allowed
Saiyada Shahida Bono and Another Vs Sri Ramdhari Pd. Gupta and Others
Patna High Court · (2012) 1 PLJR 580
High Courts12 May 2009Dismissed
Md. Neyaz Vs The State of Bihar and Others
Patna High Court · AIR 2009 Patna 122 : (2010) 2 PLJR 453 : (2010) 8 RCR(Civil) 2727
Arms Act, 1959 — Section 25(1B), 26Bihar Municipal Act, 2007 — Section 8(1)Bihar Panchayat Raj Act, 1993 — Section 139(1)
High Courts12 May 2009Dismissed
Uma Shanker Singh Vs The State of Bihar
Patna High Court · (2009) 3 PLJR 392
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 379
High Courts12 May 2009
Raj Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 860