High Courts03 Aug 2026Dismissed
Anil Kumar Vs The Patna Regional Development Authority & Ors.
Patna High Court · (2026) 08 PAT CK 2544
Limitation Act, 1963-Section 5, 14Code of Civil Procedure, 1908-Section 11, Order II, Rule 2
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 33 of 41
High Courts03 Aug 2026Allowed
Raviranjan Prasad & Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2545
Indian Penal Code-Sections 302, 323, 341, 307, 34, 302/34, 341/34, 323/34, 307/34, 341/323/307/34, 341/323/325/34Cr.P.C.-Section 313, 164
High Courts03 Aug 2026Allowed
Amrendra Kumar Singh & Anr. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2550
Constitution of India-Articles 14 and 21
High Courts03 Aug 2026Allowed
Sujit Kumar Chaudhary Vs The State of Bihar and Ors.
Patna High Court · (2026) 08 PAT CK 0761
Constitution of India-Article 14, Article 16Bihar Primary Teachers (Appointment and Service Condition) Rules, 2006-Rule 10
High Courts03 Aug 2026Disposed of
Sadanand Roy and Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 0760
Indian Penal Code, 1860-Section 147, Section 148, Section 149, Section 307, Section 323, Section 324, Section 325, Section 379, Section 447
High Courts03 Aug 2026Disposed of
Deepak Kumar Vs The State of Bihar and Ors.
Patna High Court · (2026) 08 PAT CK 0759
Constitution of India-Article 14, Article 16
High Courts03 Aug 2026Disposed of
M/s. Krish Polypack Pvt. Ltd. Vs The State of Bihar and Ors.
Patna High Court · (2026) 08 PAT CK 0758
Bihar Industrial Area Development Authority Act, 1974-Section 6(2), Section 6(2)(a)
High Courts03 Aug 2026Disposed Of
Sadanand Roy Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 0297
Indian Penal Code-Sections 148, 323, 149, 325, 147, 307, 324, 379 and 447, 324 and 307, 323/149
High Courts03 Aug 2026Disposed Of
M/s. Krish Polypack Pvt. Ltd. Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 0091
BIADA Act, 1974-Section 6(2), 6(2)(a)
High Courts03 Aug 2026Allowed
Sujit Kumar Chaudhary Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 0086
Bihar Primary Teachers (Appointment and Service Condition) Rules, 2006-Rule 10Constitution of India-Articles 14 and 16, 14Bihar Panchayat Primary Teachers (Appointment and Service Conditions) Rules, 2006-Rule 10
High Courts28 Jul 2026Disposed Of
Smt. Rupam Singh Vs The State Of Bihar
Patna High Court · (2026) 07 PAT CK 0002
Cr.P.C.-Section 144
High Courts11 Jun 2026Allowed
X Sri Arvind Kumar Yadav Vs State of Bihar
Patna High Court · (2026) 06 PAT CK 0694
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 103(1)Juvenile Justice Act, 2015- Section 12
High Courts11 Jun 2026Allowed
Anand Kumar Vs State of Bihar
Patna High Court · (2026) 06 PAT CK 0693
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 70(2), 96, 137(2)Protection of Children from Sexual Offences Act, 2012- Section 6, 10Bharatiya Nagarik Suraksha Sanhita, 2023- Section 180, 183
High Courts10 Jun 2026Allowed
XXXX Juvenile Natural Guardian Vs State of Bihar
Patna High Court · (2026) 06 PAT CK 0695
Bharatiya Nyaya Sanhita, 2023- Section 309(4), 310(2)Juvenile Justice Act, 2015- Section 12
High Courts26 May 2026Allowed
Bihar State Power Holding Company Ltd Vs Abhinita
Patna High Court · (2026) 05 PAT CK 1576
Constitution Of India, 1950- Article 136, 226Industrial Disputes Act, 1947- Section 11(A)
High Courts15 May 2026Dismissed
Horil Mandal Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1564
High Courts15 May 2026Allowed
Syed Ahsan Majeed Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1563
Indian Penal Code, 1860- Section 34, 323, 341, 379, 447, 448, 504, 506Code of Criminal Procedure, 1973- Section 144
High Courts15 May 2026Allowed
Krishna Chandra Jha Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1562
Code of Criminal Procedure, 1973- Section 203
High Courts15 May 2026Dismissed
Indradeo Pandit Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1561
Bihar School Exclusive Teacher Rule, 2023- Rule 4
High Courts15 May 2026Disposed Of
Gholam Umar Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1560
Patna Universities Act, 1976- Section 35