High Courts27 Apr 2026Disposed Of
Chandrakala Devi Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1111
Bihar Government Servant Grievance Redressal Rules, 2019- Rule 2(C), 3
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 35 of 41
High Courts27 Apr 2026Disposed Of
Rohit Kumar Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1110
High Courts24 Apr 2026Disposed Of
Sudhir Kumar Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1109
High Courts22 Apr 2026Allowed
Luta Yadav Vs State Of Bihar
Patna High Court · (2026) 04 PAT CK 1114
Code of Criminal Procedure, 1973- Section 313, 374(2), 389(1)Indian Penal Code, 1860- Section 307, 323, 324
High Courts22 Apr 2026Dismissed
Sittu Kumar Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1108
High Courts21 Apr 2026Disposed Of
Rajesh Kumar Yadav Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1107
High Courts21 Apr 2026Disposed Of
Birbal Yadav Vs State Of Bihar
Patna High Court · (2026) 04 PAT CK 1106
Code of Criminal Procedure, 1973- Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(ii)(B), 22(A)Indian Penal Code, 1860- Section 414
High Courts21 Apr 2026Disposed Of
Braj Kishore Narayan Singh Vs Harendra Kumar Dubey
Patna High Court · (2026) 04 PAT CK 1105
Bihar Government Servant Grievance Redressal Rules, 2019- Rule 2(C), 3
High Courts21 Apr 2026Disposed Of
Ishwarchand Marandi Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1104
High Courts21 Apr 2026Disposed Of
Upendra Singh Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1103
High Courts20 Apr 2026Allowed
Devendra Kumar Byas Vs State Of Bihar
Patna High Court · (2026) 04 PAT CK 1102
Indian Penal Code, 1860- Section 406, 420
High Courts20 Apr 2026Allowed
Nawaz Sharif @ Nawaz @ Nawaz Shareef Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1101
Indian Penal Code, 1860- Section 147, 148, 323, 329, 341, 504Code of Criminal Procedure, 1973- Section 469
High Courts18 Apr 2026Allowed
Sindhuja Engineer and Contractor Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1100
Bihar Contractors Registration Rules, 2007- Rule 11(D)
High Courts17 Apr 2026Disposed Of
Munna Kumar Mandal Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1099
High Courts16 Apr 2026Disposed Of
Shashi Kant Lal Chaudhari Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1098
Constitution Of India, 1950- Article 226
High Courts15 Apr 2026Disposed Of
Rajendra Mandal @ Rejendra Mandar Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1097
Ceiling Act, 1961- Section 5(i), 5(ii), 9(2)
High Courts10 Apr 2026Disposed Of
Akhil Bhartiya Kisan Majdoor Sabha Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1096
Bihar Bhoodan Yagna Act, 1954- Section 2(b), 3, 11, 13, 14, 15, 16, 21, 22
High Courts09 Apr 2026Disposed Of
State of Bihar Vs Chandra Kishore Sharma
Patna High Court · (2026) 04 PAT CK 1095
High Courts09 Apr 2026Disposed Of
Ram Babu Ravi @ Ram Babu Ram Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1094
High Courts07 Apr 2026Disposed Of
Sanjay Kumar Srivastava Vs State Of Bihar
Patna High Court · (2026) 04 PAT CK 1093
Constitution Of India, 1950- Article 14, 16