High Courts16 Feb 2026Disposed Of
Abul Kalam Vs Bihar State Power (Holding) Company Ltd
Patna High Court · (2026) 02 PAT CK 1716
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 37 of 41
High Courts16 Feb 2026Allowed
Vivek Kumar Vs Priti Kumari
Patna High Court · (2026) 02 PAT CK 1715
Code of Civil Procedure, 1908- Order 5 Rule 17, Order 5 Rule 20
High Courts12 Feb 2026Dismissed
Nawab Sajid Iqbal @ Md. Sajid Iqbal Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1714
Indian Penal Code, 1860- Section 34, 116, 420
High Courts11 Feb 2026Disposed Of
Manoj Kumar Singh Vs Union of India
Patna High Court · (2026) 02 PAT CK 1713
High Courts10 Feb 2026Disposed Of
Jyoti Kumar Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1712
High Courts10 Feb 2026Allowed
Kundan Gauraw Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1711
Bihar Prohibition and Excise Act, 2016- Section 30(a), 37(b)(c)Legal Meteorology Act, 2009- Section 2(w)
High Courts09 Feb 2026Disposed Of
Raj Kumar Mishra Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1710
High Courts05 Feb 2026Disposed Of
Sipahi Mahto @ Anil Kumar Mahto Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1705
Indian Penal Code, 1860- Section 302
High Courts05 Feb 2026Dismissed
Ram Bahadur Prasad Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1704
High Courts04 Feb 2026Disposed Of
Pramod Kumar Premi Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1706
High Courts03 Feb 2026Disposed Of
Manju Kumari Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1707
High Courts02 Feb 2026Disposed Of
Lali Lal Sharan @ Mithlesh Sharan Vs State of Bihar
Patna High Court · (2026) 02 PAT CK 1709
Constitution Of India, 1950- Article 6, 226, 300(A)
High Courts02 Feb 2026Disposed Of
Pushpa Devi Vs State Of Bihar
Patna High Court · (2026) 02 PAT CK 1708
High Courts31 Jan 2026
Suresh Choudhary & Ors. Vs State Of Bihar
Patna High Court · 2024 INSC 738
Indian Penal Code-Sections 326, 307/34, 341, 324, 34, 307, 325, 326/34Cr.P.C.-Section 313Evidence Act-Section 134
High Courts31 Jan 2026
Suresh Choudhary & Ors. Vs State Of Bihar
Patna High Court · 2024 INSC 738
Indian Penal Code-Section 326, 307/34, 341, 324, 307, 34, 325Cr.P.C.-Section 313Evidence Act-Section 134
High Courts31 Jan 2026
Raj Kumar Singh @ Bhola Singh & Anr. Vs The State Of Bihar
Patna High Court · (2026) 01 PAT CK 2675
Indian Penal Code-Sections 323, 504, 354, 313, 316, 34, 376, 511Cr.P.C.-Section 200, 313SC/ST (Prevention of Atrocities) Act-Section 3(1)(x)
High Courts31 Jan 2026
Shashi Bhushan Singh Vs The Union Of India & Ors.
Patna High Court · (2026) 01 PAT CK 2673
High Courts31 Jan 2026
Sidheshwar Singh @ Sidheshwar Prasad & Ors. Vs The Union Of India & Ors.
Patna High Court · (2026) 01 PAT CK 2672
Constitution of India-Article 14Land Acquisition Act, 1894
High Courts31 Jan 2026
Jay Prakash Sah @ Jai Prakash Sah Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2671
High Courts31 Jan 2026
Nagendra Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2667
Bihar State Sports Authority Appointment Rules, 2000-Rule 15