COURT ARCHIVE

Patna High Court judgments, 2026

810 judgments · page 36 of 41

High Courts06 Apr 2026Rejected

Aman Kumar Vs Union of India

Patna High Court · (2026) 04 PAT CK 1092

High Courts06 Apr 2026Disposed Of

Gopal Ji Mishra Vs Bijendra Prasad

Patna High Court · (2026) 04 PAT CK 1091

High Courts06 Apr 2026Disposed Of

Yogendra Yadav Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1090

High Courts06 Apr 2026Dismissed

Awadhesh Kumar Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1089

High Courts06 Apr 2026Disposed Of

Sadhu Saran Singh Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1088

High Courts02 Apr 2026Disposed Of

State of Bihar Vs Deepak Kumar

Patna High Court · (2026) 04 PAT CK 1087

Constitution Of India, 1950- Article 226

High Courts02 Apr 2026Dismissed

Kumari Archana @ Archana Kumari @ Archana Devi Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1086

High Courts02 Apr 2026Disposed Of

Mukesh Kumar Sahani Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1085

High Courts01 Apr 2026Dismissed

Amrendra Jha Vs Punjab National Bank

Patna High Court · (2026) 04 PAT CK 1084

High Courts01 Apr 2026Dismissed

Lalan Kumar Madhukar Vs Bihar State University Service Commission Patna

Patna High Court · (2026) 04 PAT CK 1083

High Courts01 Apr 2026Dismissed

Millia Educational Trust Rambag Purnea Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1082

High Courts01 Apr 2026Disposed Of

Ajay Kumar Mallik Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1081

High Courts01 Apr 2026Disposed Of

Prayag Kumar Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1080

High Courts23 Mar 2026Disposed Of

State of Bihar Vs Rajiv Kumar

Patna High Court · (2026) 03 PAT CK 1105

High Courts18 Mar 2026Disposed Of

Shahnaz Yunus Vs State of Bihar

Patna High Court · (2026) 03 PAT CK 1098

Bihar Municipal Act, 2007- Section 323(3), 324(4)

High Courts16 Mar 2026Disposed Of

Anil Prasad Vs State of Bihar

Patna High Court · (2026) 03 PAT CK 1099

Bharatiya Nyaya Sanhita, 2023- Section 125(a), 125(b), 281Bihar Prohibition and Excise Act, 2016- Section 37

High Courts10 Mar 2026Allowed

Nannku @ Nanku Sah Vs State of Bihar

Patna High Court · (2026) 03 PAT CK 1104

Code of Criminal Procedure, 1973- Section 313, 374Indian Penal Code, 1860- Section 34, 307, 323, 325, 341

High Courts10 Mar 2026Allowed

Mrityunjai Prasad Singh Vs Chairman, Bihar Industrial Area Development Authority

Patna High Court · (2026) 03 PAT CK 1103

Constitution Of India, 1950- Article 136, 226

High Courts10 Mar 2026Disposed Of

Union Of India Vs Subhan

Patna High Court · (2026) 03 PAT CK 1102

High Courts10 Mar 2026Dismissed

Pooja Kumari Vs State Bank of India

Patna High Court · (2026) 03 PAT CK 1101