High Courts15 May 2026Disposed Of
Arun Kumar Vs Dr. Rajendra Prasad Central Agricultural University
Patna High Court · (2026) 05 PAT CK 1559
Constitution Of India, 1950- Article 14Persons with Disabilities Act, 1995- Section 33
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 34 of 41
High Courts15 May 2026Dismissed
Saurav Kumar Vs Union of India
Patna High Court · (2026) 05 PAT CK 1558
High Courts15 May 2026Dismissed
Bihar State Road Transport Corporation Vs State Of Bihar
Patna High Court · (2026) 05 PAT CK 1557
Industrial Disputes Act, 1947- Section 11
High Courts15 May 2026Disposed Of
Virendra Kumar Yadav Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1556
High Courts15 May 2026Allowed
Rajesh Kumar Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1555
Constitution Of India, 1950- Article 226Bihar Mineral Prevention of Illegal Mining, Transportation and Storage Rules, 2019- Rule 43, 56
High Courts14 May 2026Writ petition dismissed
Punit Kumar Srivastava Vs The State of Bihar
Patna High Court · (2026) 05 PAT CK 1584
Code of Criminal Procedure, 1973-Section 25Constitution of India-Article 309
High Courts14 May 2026Dismissed
Punit Kumar Srivastava Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1486
Constitution Of India, 1950- Article 309Code of Criminal Procedure, 1973- Section 25
High Courts14 May 2026Dismissed
Priyanka Kumari Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1485
Registration of Births and Deaths Act, 1969- Section 13, 13(3)
High Courts13 May 2026Disposed Of
Gupta Power Infrastructure Limited Vs South Bihar Power Distribution Company Limited
Patna High Court · (2026) 05 PAT CK 1487
Constitution Of India, 1950- Article 14, 226, 298
High Courts13 May 2026Allowed
Md. Nasib Ali @ Nasim Alam Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1484
Indian Penal Code, 1860- Section 361, 363Code of Criminal Procedure, 1973- Section 164
High Courts12 May 2026Dismissed
Perwez Alam Ansari Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1483
High Courts11 May 2026Disposed Of
Jai Prakash Narayan Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1482
High Courts05 May 2026Dismissed
Brajesh Kumar Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1481
High Courts05 May 2026Disposed Of
Draupadi Kumari Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1480
High Courts01 May 2026Disposed Of
Mahesh Kumar @ Mahesh Paswan Vs Union of India
Patna High Court · (2026) 05 PAT CK 1479
High Courts30 Apr 2026Allowed
Sukhari Ram Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1117
Indian Penal Code, 1860- Section 34, 307, 323Code of Criminal Procedure, 1973- Section 313, 360
High Courts28 Apr 2026Disposed Of
State of Bihar Vs Suresh Sah
Patna High Court · (2026) 04 PAT CK 1116
Indian Penal Code, 1860- Section 279, 304(A)Motor Vehicles Act, 1988- Section 161
High Courts28 Apr 2026Disposed Of
Janardan Pandit Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1115
Constitution Of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 144Bihar Land Tribunal Act, 2009- Section 9, 14
High Courts27 Apr 2026Allowed
Karu Yadav Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1113
Constitution Of India, 1950- Article 226, 300(A)Bihar Tenancy Act, 1885- Section 5(2), 6, 7