High Courts04 Aug 2026Allowed
Binod Kumar Jain (HUF) Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2546
Public Provident Fund Act, 1968Public Provident Fund Scheme, 1968
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 32 of 41
High Courts04 Aug 2026Dismissed
(Dr.) Uday Kumar Vs The BRA Bihar University & Ors.
Patna High Court · (2026) 08 PAT CK 2547
Bihar State Universities Act, 1976-Sub-Clause 3 and 6 of the Statute 39Constitution of India-Article 14
High Courts04 Aug 2026Disposed Of
Subodhkant Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2548
Bihar Targeted PDS (Control) Order, 2016-Clause 10, 9(v), Section 32(iii), 32(vi), 32. (v)Old Public Distribution System Control, 2007Limitation Act-Section 5
High Courts04 Aug 2026Disposed Of
Anil Paswan Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2549
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32 (vii)
High Courts03 Aug 2026
Deepak Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 6006
Constitution of India-Article 14, 16
High Courts03 Aug 2026Allowed
Bishwanath Ram Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2515
Bihar CCA Rules, 2005-Rule 14, 17 (3), 17 (4), 17 (14)Bihar Service Code-Rule 97 (3), 97(3)Evidence Act
High Courts03 Aug 2026Disposed Of
Dileep Kumar Badal Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2516
Bihar District Board Secondary and Senior Secondary School Service (Appointment, Promotion, Transfer, Disciplinary Proceeding and Service Condition) Rules, 2020-Rule 20
High Courts03 Aug 2026Allowed
Ranjeet Kumar Mishra Vs Bihar School Examination Board & Ors.
Patna High Court · (2026) 08 PAT CK 2518
Bihar School Examination Board Regulation 1964Cr.P.C.-Section 161Bihar CCA Rules, 2005
High Courts03 Aug 2026Disposed Of
Jai Pal Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2519
Constitution of India-Article 14, Preamble
High Courts03 Aug 2026Disposed Of
Manoj Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2520
High Courts03 Aug 2026Disposed Of
Sujeet Kumar & Ors. Vs The State Of Bihar & Ors.
Patna High Court · 2026 INSC 99
Constitution of India-Article 14
High Courts03 Aug 2026Allowed
Tilak Dhari Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2523
Indian Penal Code-Sections 341, 323 and 307Bihar Prohibition and Excise Act, 2016-Section 37(b)
High Courts03 Aug 2026Dismissed
Ram Lakhan Prasad Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2526
Indian Penal Code-Section 302Bihar Board’s Miscellaneous Rules, 1958-Rule 178Bihar Service Code-Rule 96, 99, 100
High Courts03 Aug 2026Disposed Of
Dimpal Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2533
High Courts03 Aug 2026Disposed Of
Subash Chand Gupta & Anr. Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2534
High Courts03 Aug 2026Disposed Of
Sunil Kumar Gayasen Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2535
High Courts03 Aug 2026Dismissed
Kawita Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2537
High Courts03 Aug 2026Allowed
Nirmala Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2539
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-Rule-14, Rule 19, sub-rule (3) of Rule 18, 14, sub-rules (3) to (23) of Rule 17, 17(3) to 17(23), 18
High Courts03 Aug 2026Dismissed
Nageshwar Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2542
Criminal Procedure Code, 1973-Section 372, 313, 378Indian Penal Code-Section 307/34, 504, 506, 323, 504 and 506, 341, 307, 379, 34, 506 and 307, 504/506/307/34, 341/34, 323/34, 504/34 and 506/34Probation of Offenders Act
High Courts03 Aug 2026Disposed Of
M/s. Krish Polypack Pvt. Ltd. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2543
Companies Act, 1956BIADA Act, 1974-Section 6(2), 6(2)(a)