High Courts28 Jan 2026

Gopal Sharma Vs The State Of Bihar & Ors.

Patna High Court · (2026) 01 PAT CK 2731

Bihar Prohibition and Excise Act, 2016-Sections 30(a), 32(i), 32(iii), 41(1), 41(2)Bihar Prohibition and Excise (Amendment) Rules, 2023-Rule 12A(2)Bihar Prohibition and Excise (Amendment) Rules, 2022-Rule 12A(4)
High Courts28 Jan 2026

Suresh Prasad Malakar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 01 PAT CK 2732

Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rules 14, 17, 18; Rule 17(3)Bihar Framing of Charge-Sheets against Government Servants Regulations, 2011Prevention of Corruption Act, 1988-Sections 7, 13(2), 13(1)(d)
High Courts28 Jan 2026

Urmila Devi Vs The State Of Bihar & Ors.

Patna High Court · (2026) 01 PAT CK 2736

Bihar Prohibition and Excise Act, 2016-Section 30(a), 32(i), 32(ii), 41(i), 41(ii), 92Bihar Prohibition and Excise (Amendment) Rules, 2022-Section 12A
High Courts21 Jan 2026Allowed

Iswar Chander Prasad Vs Sunita Devi

Patna High Court · (2026) 01 PAT CK 1777

Hindu Marriage Act, 1955- Section 13(B)Code of Civil Procedure 1908- Order 23, Rule 3(A), Order 18 Rule 17(A), Order 32 Rule 7