High Courts06 Jan 2026
Ashish Patel Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2704
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 12, 3Indian Penal Code-Sections 302/34, 120B, 302Arms Act-Section 27
COURT ARCHIVE
810 judgments · page 41 of 41
Patna High Court · (2026) 01 PAT CK 2704
Patna High Court · (2026) 01 PAT CK 2720
Patna High Court · (2026) 01 PAT CK 2735
Patna High Court · (2026) 01 PAT CK 2737
Patna High Court · (2026) 01 PAT CK 2746
Patna High Court · (2026) 01 PAT CK 0450
Patna High Court · (2026) 01 PAT CK 0448
Patna High Court · (2026) 01 PAT CK 2718
Patna High Court · (2026) 01 PAT CK 2712
Patna High Court · (2026) 01 PAT CK 2723