High Courts19 Jan 2026Disposed Of
Dharam Deo Jha Vs Pushpa Devi
Patna High Court · (2026) 01 PAT CK 1772
Code of Criminal Procedure, 1973- Section 125(3)
COURT ARCHIVE
Patna High Court judgments, 2026
810 judgments · page 40 of 41
High Courts16 Jan 2026Disposed Of
Minta Devi Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 1771
High Courts13 Jan 2026
Manish Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2707
Constitution of India-Article 226
High Courts13 Jan 2026
Chanchala Kumari @ Munni Devi Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2711
High Courts12 Jan 2026Allowed
State of Bihar Vs Shyam Sundar Singh
Patna High Court · (2026) 01 PAT CK 1770
High Courts12 Jan 2026Disposed Of
State of Bihar Vs Anil Kumar
Patna High Court · (2026) 01 PAT CK 1769
Constitution Of India, 1950- Article 226
High Courts12 Jan 2026Disposed Of
Dilip Kumar Das Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 1768
High Courts12 Jan 2026Allowed
Priya Kumari Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 1767
Constitution Of India, 1950- Article 14, 16
High Courts12 Jan 2026Disposed Of
Ram Vinay Prasad @ Ram Vinay Kumar Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 1766
High Courts12 Jan 2026Dismissed
Manju Kumari Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 1765
Constitution Of India, 1950- Article 226Indian Penal Code, 1860- Section 234, 302Arms Act, 1959- Section 27
High Courts09 Jan 2026
Priyanka Kumari Vs Rupesh Kumar @ Akshay Kumar
Patna High Court · (2026) 01 PAT CK 2708
Code of Civil Procedure-Section 24Hindu Marriage Act, 1955-Section 13(i)(a)(b)Indian Penal Code-Sections 498A/34
High Courts09 Jan 2026Dismissed
Taufique Ahmed Ansari Vs State Of Bihar
Patna High Court · (2026) 01 PAT CK 0447
High Courts08 Jan 2026
Kumar Vansh Giri @ Kumar Raghuvansh Giri @ Kumar Vansh @ Harivansh Giri @ Raghuvansh Giri Vs The State Of Bihar
Patna High Court · (2026) 01 PAT CK 2717
Indian Penal Code-Sections 188, 379, 420, 409 read with Section 34Code of Criminal Procedure, 1973-Section 195(1)(a), 195, 190Mines and Minerals (Development and Regulation) Act
High Courts08 Jan 2026
Z. A. Islamia College, Siwan Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2705
Constitution of India-Article 30(2)
High Courts08 Jan 2026
Prabhat Para Medical and Nursing College Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2706
Para Medical/Para Dental Educational (Permission for Establishment of Institution) Rule, 2005-Rule 6
High Courts07 Jan 2026Disposed Of
Meera Devi Mantri Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 0449
High Courts06 Jan 2026
Suresh Kumar Shukla & Ors. Vs Uma Devi & Ors.
Patna High Court · (2026) 01 PAT CK 2709
Indian Evidence Act-Section 65(e), 65(f), 74, 50, 60Code of Civil Procedure, 1908-Order XLI Rule 31, XLI Rule 17(2)Cr.P.C.-Section 144, 145
High Courts06 Jan 2026
Sri Bindeshwar Prasad Singh Vs Smt. Deopari Devi & Ors.
Patna High Court · (2026) 01 PAT CK 2714
Code of Civil Procedure, 1908-Order 41 Rule 17(2)Transfer of Property Act, 1882-Section 122, 123
High Courts06 Jan 2026
Md. Anwar @ Anwar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2715
Indian Penal Code-Section 341, 376, 313, 417/34POCSO Act-Section 6Bharatiya Nagarik Suraksha Sanhita-Section 183
High Courts06 Jan 2026
Ankit Kumar @ Ankit Kumar Paswan Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2716
IPC-Section 376(AB)POCSO Act-Section 6Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3