High Courts25 Jan 2006Dismissed

Rajesh Sah Vs State of Bihar

Patna High Court · (2006) CriLJ 1476 : (2006) 2 PLJR 332

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 34, 366A, 376