High Courts01 Feb 2006Dismissed
Devendra Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 628
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 55 of 60
High Courts01 Feb 2006Allowed
Sukhdeo Paswan Vs United India Insurance Co. Ltd. and Others
Patna High Court · (2006) 3 ACC 769 : (2007) ACJ 1195 : (2006) 2 PLJR 171
Motor Vehicles Act, 1988 — Section 163A
High Courts01 Feb 2006Dismissed
Nirmala Kumari Vs State of Bihar and Another
Patna High Court · (2006) 1 PLJR 656
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 24Penal Code, 1860 (IPC) — Section 120B, 307, 323, 379, 406
High Courts01 Feb 2006Dismissed
Abdul Rahman Khan Vs The State of Bihar and Others
Patna High Court · (2006) 02 PAT CK 0038
High Courts01 Feb 2006Dismissed
Sabir Hussain @ Mian and Another Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 54
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2006Dismissed
Lohri Kumhar and Another Vs Ram Prasad Kumhar and Others
Patna High Court · (2006) 2 PLJR 342
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts01 Feb 2006Allowed
Vipin Luthra Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 94
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 420
High Courts01 Feb 2006Dismissed
Nand Kishore Prasad Sinha Vs State of Bihar
Patna High Court · (2006) CriLJ 3095 : (2006) 2 PLJR 42 : (2006) 1 PLJR 612
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts31 Jan 2006Dismissed
Someshwar Lal Vs The Reserve Bank of India and Others
Patna High Court · (2006) 2 PLJR 90
High Courts30 Jan 2006Dismissed
Hari Kishun Prasad Verma and Others Vs The State of Bihar and Another
Patna High Court · (2006) 1 PLJR 648
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts30 Jan 2006
Phoolmati Devi and Another Vs Bibha Sinha and Another
Patna High Court · (2006) 3 ACC 46 : (2006) 2 PLJR 16
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts30 Jan 2006Dismissed
Babi Sinha Vs State of Bihar and Another
Patna High Court · (2006) 01 PAT CK 0037
High Courts30 Jan 2006
Sardar Jai Singh Chawla Vs Ramsakhi Devi and Others
Patna High Court · (2006) 01 PAT CK 0035
High Courts30 Jan 2006Dismissed
Ancient Bihar Cold Storage and Another Vs Managing Director, Bihar State Financial Corporation and Another
Patna High Court · AIR 2006 Patna 98 : (2006) 2 PLJR 7
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 43 Rule 1State Financial Corporations Act, 1951 — Section 29
High Courts30 Jan 2006
The Council for Advancement of People''s Action Vs CAPART-C.G.C. Employees under at Vaishali and Others
Patna High Court · (2008) 2 PLJR 709
High Courts30 Jan 2006
Hemkant Jha @ Hemant Jha Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 96
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120B, 302, 304, 34, 364
High Courts30 Jan 2006
Dr. Ravindra Kumar and Others Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 105
High Courts30 Jan 2006Allowed
Somar Rajak and Another Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 35
High Courts28 Jan 2006Dismissed
Ram Bahadur Thakur Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 724
High Courts28 Jan 2006Dismissed
Gouri Shankar Pandey Vs Rupak Limited
Patna High Court · (2006) 01 PAT CK 0039