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Patna High Court judgments, 2006

1,197 judgments · page 54 of 60

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High Courts07 Feb 2006Dismissed

Badru Nisha @ Madhuri Devi Vs Yogendra Prasad Sinha

Patna High Court · (2006) 02 PAT CK 0036

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High Courts07 Feb 2006

Most. Lalmati Kuer and Another Vs Rajbahadur Singh and Another

Patna High Court · (2006) 2 PLJR 109

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 41 Rule 11Succession Act, 1925 — Section 213
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High Courts07 Feb 2006Dismissed

The Certificate Officer of Siwan Central Co-operative Bank Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 176

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
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High Courts07 Feb 2006Allowed

Awadesh Kumar Mehta @ Awadhesh Prasad Mehta Vs The State of Bihar and Another

Patna High Court · (2006) 2 PLJR 254

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 398, 399, 401Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
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High Courts07 Feb 2006

Gaya Municipal Corporation, Gaya Vs Agriculture Produce Market Committee, Gaya

Patna High Court · (2006) 2 PLJR 234

Agricultural Produce (Grading and Marking) Act, 1937 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts07 Feb 2006Dismissed

Mahendra Chaudhary Vs The State of Bihar

Patna High Court · (2006) 2 PLJR 87

Penal Code, 1860 (IPC) — Section 376
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High Courts06 Feb 2006Dismissed

The Branch Manager, The Oriental Insurance Company Ltd. Vs Shiv Narain Sahani and Others

Patna High Court · (2006) 2 PLJR 177

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 173
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High Courts06 Feb 2006Allowed

Mannu Lal Sharma @ Mannu Mistry Vs State of Bihar and Another

Patna High Court · (2006) CriLJ 3094

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 341, 380, 427, 448
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High Courts06 Feb 2006Dismissed

Sujit Kumar Jha @ Sujit Jha Vs State of Bihar and Another

Patna High Court · (2006) 2 PLJR 183

Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 304, 304A
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High Courts06 Feb 2006Dismissed

Nagendra Prasad Singh and Another Vs State of Bihar and Another

Patna High Court · (2007) 1 CivCC 698 : (2007) 5 RCR(Criminal) 494

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High Courts06 Feb 2006Dismissed

Oriental Insurance Co. Ltd. Vs Shiv Narain Sahani and Others

Patna High Court · (2006) 02 PAT CK 0045

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High Courts06 Feb 2006Allowed

Joyakesh Podder and Others Vs State of Bihar and Another

Patna High Court · (2006) CriLJ 2360 : (2006) 2 PLJR 180 : (2006) 3 RCR(Criminal) 617

Criminal Procedure Code, 1973 (CrPC) — Section 205
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High Courts06 Feb 2006Allowed

Ram Prit Rao Vs the State of Bihar and Others

Patna High Court · (2006) 2 PLJR 245

Constitution of India, 1950 — Article 7, 8
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High Courts06 Feb 2006Dismissed

Rajesh Kumar Jha and Others Vs The Bihar Public Service Commission and Others

Patna High Court · (2006) 1 PLJR 623

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High Courts05 Feb 2006Dismissed

Gautam Deo Singh Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 151

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High Courts02 Feb 2006Dismissed

Shrimati Meera Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 34

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High Courts02 Feb 2006Allowed

Vijay Nandan Singh Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 66

Constitution of India, 1950 — Article 19(1)(g)
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High Courts02 Feb 2006Dismissed

Gyandeo Sharma Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 181

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 482
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High Courts02 Feb 2006Allowed

Satyendra Sinha Vs State of Bihar and Others

Patna High Court · (2006) 02 PAT CK 0030

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High Courts01 Feb 2006Dismissed

Prakash Chand Sancheti Vs Union of India

Patna High Court · (2006) 2 PLJR 371

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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