High Courts20 Feb 2006Dismissed

Md. Shahzad Ansari Vs The State of Bihar

Patna High Court · (2006) 2 PLJR 220

Evidence Act, 1872 — Section 32(5)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(K), 53Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 376