High Courts04 Jan 2006Dismissed
Ras Bihari Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 404
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 60 of 60
High Courts04 Jan 2006Allowed
Yogendra Prasad Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 493
High Courts03 Jan 2006
Jagmato Devi Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 808
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts03 Jan 2006
Amit Ranjan @ Babu Jha @ Babukhan Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 304
Bihar Control of Crimes Act, 1981 — Section 12(2)Constitution of India, 1950 — Article 226
High Courts03 Jan 2006
Rabindra Sharma and Others Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 435
Constitution of India, 1950 — Article 226
High Courts03 Jan 2006Allowed
The Union of India and Others Vs Daya Nand Thakur and Another
Patna High Court · (2006) 1 PLJR 605
High Courts03 Jan 2006
Udai Narayan Rai and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 486
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
High Courts03 Jan 2006Dismissed
Sardar Jai Singh Chawala Vs Raksakhi Devi and Others etc.
Patna High Court · (2006) 01 PAT CK 0064
High Courts03 Jan 2006Dismissed
Jai Kishun Singh Vs Union of India (UOI) and Others
Patna High Court · (2006) 1 BLJR 187 : (2006) 1 PLJR 583
Constitution of India, 1950 — Article 226
High Courts03 Jan 2006Dismissed
Gajendra Narayan Singh Vs State of Bihar and Others
Patna High Court · (2004) 52 BLJR 2127 : (2006) 1 PLJR 726
Bihar Panchayat Raj Act, 1993 — Section 42, 42(5)
High Courts03 Jan 2006Allowed
I.B.P. Company Ltd. and Others and Amarnath Singh Vs Ramashish Prasad Singh and Others
Patna High Court · (2006) 01 PAT CK 0049
High Courts03 Jan 2006Allowed
Sunita Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 124
High Courts02 Jan 2006Dismissed
Mrigendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2006) 01 PAT CK 0094
High Courts02 Jan 2006
Binod Kumar Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 158
High Courts02 Jan 2006
Ramji Singh and Others Vs State of Bihar and Others
Patna High Court · (2006) 01 PAT CK 0051
High Courts02 Jan 2006Allowed
Shriram Rai and Another Vs State of Bihar and Others
Patna High Court · (2006) 1 BLJR 83 : (2006) 1 PLJR 504
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Jan 2006Dismissed
Sarswati Devi Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 468
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Hindu Marriage Act, 1955 — Section 11, 5, 5(i)