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Patna High Court judgments, 2006

1,197 judgments · page 59 of 60

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High Courts09 Jan 2006Allowed

Awadhesh Prasad Singh and Others Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 148

Constitution of India, 1950 — Article 16(4A), 16(4B)
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High Courts09 Jan 2006Dismissed

Upendra Yadav and Others Vs The State of Bihar

Patna High Court · (2006) 2 PLJR 374

Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
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High Courts06 Jan 2006

Ram Vilas Lal Hans Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 160

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High Courts06 Jan 2006Dismissed

Chandeshwar Gope and Others Vs Tejan Gope (deemed by L.Rs.) and Others

Patna High Court · (2006) 01 PAT CK 0076

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High Courts06 Jan 2006Allowed

Usha Chand and Another Vs The State of Bihar and Another

Patna High Court · (2006) 2 PLJR 185

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482
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High Courts06 Jan 2006Dismissed

Ram Prit Mahto Vs State of Bihar and Others

Patna High Court · (2006) 1 PLJR 501

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High Courts05 Jan 2006Dismissed

Ambika Singh Vs The Union of India and Others

Patna High Court · (2006) 1 PLJR 510

Constitution of India, 1950 — Article 226
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High Courts05 Jan 2006Allowed

Shailesh Kumar Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 492

Constitution of India, 1950 — Article 14, 16
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High Courts05 Jan 2006Allowed

Ram Eqbal Singh Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 485

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A
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High Courts05 Jan 2006

Krishna Prasad Singh and Others Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 471

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High Courts05 Jan 2006Allowed

Geeta Devi and Others Vs State of Bihar and Another

Patna High Court · (2006) 2 DMC 127 : (2006) 2 PLJR 196

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 379, 498A
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High Courts05 Jan 2006Dismissed

Vijay Kumar Mandal and Others Vs The National Thermal Power Corporation Ltd. and Others

Patna High Court · (2006) 1 PLJR 521

Constitution of India, 1950 — Article 226
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High Courts05 Jan 2006Dismissed

Harendra Singh Vs The State of Bihar and Another

Patna High Court · (2006) 2 PLJR 252

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 192(2), 202, 419, 420, 467
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High Courts05 Jan 2006Dismissed

Upendra Prasad Mandal Vs The Union of India and Others

Patna High Court · (2006) 1 PLJR 484

Constitution of India, 1950 — Article 226, 227
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High Courts04 Jan 2006Dismissed

Shiva Kant Thakur Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 166

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High Courts04 Jan 2006Allowed

Maheshwar Jha Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 569

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High Courts04 Jan 2006

Ram Pratap Rai and Another Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 487

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High Courts04 Jan 2006Allowed

Union of India (UOI) and Others Vs Amar Nath Ray and Another

Patna High Court · (2006) 01 PAT CK 0057

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High Courts04 Jan 2006Dismissed

Leelawati Mishra and Suresh Prasad Vs Kameshwar Singh Darbhanga Sanskrit University and Others

Patna High Court · (2006) 1 BLJR 195

Bihar State Universities Act, 1976 — Section 10(12)
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High Courts04 Jan 2006

Surendra Prasad Dubey Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 581

Bihar Service Code, 1952 — Rule 100
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