High Courts18 Jan 2006Dismissed
Shruti Enterprises Ltd. Vs State of Bihar and Others
Patna High Court · (2006) 01 PAT CK 0036
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 58 of 60
High Courts18 Jan 2006Dismissed
Binda Sah Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 653
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 482Penal Code, 1860 (IPC) — Section 34, 364, 364A
High Courts18 Jan 2006
Uma Shankar Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 488
High Courts18 Jan 2006Allowed
Parmanand Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 120
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts17 Jan 2006
Ram Bilash Singh Vs Food Corporation of India and Others
Patna High Court · (2006) 2 PLJR 51
High Courts17 Jan 2006
Lal Kishun Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 608
Criminal Procedure Code, 1973 (CrPC) — Section 202, 227, 228, 482Penal Code, 1860 (IPC) — Section 395
High Courts16 Jan 2006
Ashok Prasad Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 33
High Courts16 Jan 2006Dismissed
Kunti Devi and Others Vs State of Bihar and Another
Patna High Court · (2006) CriLJ 1482 : (2006) 1 PLJR 616
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182, 460, 462Penal Code, 1860 (IPC) — Section 304, 307, 323, 504
High Courts16 Jan 2006Allowed
Ramjee Prasad Singh Vs In the High Court of Judicature at Patna and Others
Patna High Court · (2006) 01 PAT CK 0048
High Courts16 Jan 2006Dismissed
Bhagwat Mahto Vs Satya Narayan Prasad
Patna High Court · AIR 2007 Patna 116 : (2006) 3 PLJR 17
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts13 Jan 2006
Baleshwar Ojha Ors. Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 506
High Courts13 Jan 2006
Bharat Agriculture and Mechanical Engineering Company Vs State of Bihar and Another
Patna High Court · (2006) 01 PAT CK 0083
High Courts13 Jan 2006Allowed
Manik Chandra Vs State of Bihar and Others
Patna High Court · (2006) 01 PAT CK 0054
High Courts13 Jan 2006
Union of India (UOI) and Others Vs Sri Sahab Dayal and Another
Patna High Court · (2006) 109 FLR 565 : (2006) 3 LLJ 48 : (2006) 1 PLJR 733
Constitution of India, 1950 — Article 226, 227
High Courts13 Jan 2006Dismissed
Jang Bahadur Sinha and Others Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 600
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379
High Courts12 Jan 2006Dismissed
Suryadev Pandey and Others Vs The State of Bihar and Another
Patna High Court · (2006) 2 PLJR 303
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 307, 379, 406, 504
High Courts12 Jan 2006
Ranjeet Kumar Vs The V.C., J.P. University and Others
Patna High Court · (2006) 3 PLJR 355
High Courts12 Jan 2006Dismissed
Tripurari Sharan Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 11
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts10 Jan 2006Dismissed
Tarak Nath Singh (D) through heirs and Another Vs Deena Nath Singh and Others
Patna High Court · (2006) 01 PAT CK 0042
High Courts09 Jan 2006
Ashok Singh and Others Vs The Union of India and Others
Patna High Court · (2006) 1 PLJR 728