High Courts20 Jan 2006
Anirudh Singh Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 253
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
COURT ARCHIVE
Patna High Court judgments, 2006
1,197 judgments · page 57 of 60
High Courts20 Jan 2006
M/s Bibhuti Singh Vs The State of Bihar and Others
Patna High Court · (2006) 4 PLJR 87
Bihar Finance Act, 1981 — Section 17(5)
High Courts20 Jan 2006Dismissed
Jageshwar Ray Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 732
High Courts20 Jan 2006Dismissed
Gauri Shankar Pandey Vs M/s Rupak Limited
Patna High Court · (2006) 2 PLJR 21
Companies Act, 1956 — Section 446, 529Provincial Insolvency Act, 1920 — Section 28, 28(2), 78, 78(2)
High Courts20 Jan 2006Allowed
Bindeshwar Prasad Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 588
High Courts20 Jan 2006Dismissed
Archana Kumari Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 593
High Courts20 Jan 2006Allowed
Vishnu Kant Mishra Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 644
High Courts20 Jan 2006
Paras Nath Dwivedy Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 97
High Courts19 Jan 2006Dismissed
Jaiprakash Narayan Yadav Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 353
High Courts19 Jan 2006
Mojib Ansari Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 227
High Courts19 Jan 2006
Quamruddin Vs The Vice Chancellor, Bhim Rao Ambedkar Bihar University and Others
Patna High Court · (2006) 1 PLJR 599
High Courts19 Jan 2006Dismissed
Bisheshwar Tamoli and Others Vs State of Bihar and Another
Patna High Court · (2006) 2 PLJR 219
Criminal Procedure Code, 1973 (CrPC) — Section 202, 227, 482Penal Code, 1860 (IPC) — Section 34, 363, 366A
High Courts19 Jan 2006Allowed
Kashi Nath Singh and Another Vs State of Bihar and Others
Patna High Court · (2006) 2 PLJR 223
Constitution of India, 1950 — Article 136
High Courts19 Jan 2006Dismissed
Subhan Mian and Others Vs State of Bihar and Another
Patna High Court · (2006) CriLJ 3096 : (2007) 1 DMC 293
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts18 Jan 2006Allowed
Radha Devi Vs Mithilesh Thakur and Others
Patna High Court · (2008) 4 PLJR 35
Partition Act, 1893 — Section 4, 4(1)
High Courts18 Jan 2006Dismissed
Rabindra Thakur and Others Vs Chandeshwar Thakur and Others
Patna High Court · (2006) 1 PLJR 607
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1(s)
High Courts18 Jan 2006Dismissed
Rajendra Prasad Singh @ Rajendra Singh @ Dr. Rajendra Singh Vs State of Bihar
Patna High Court · (2006) 2 PLJR 179
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jan 2006Allowed
Kumar Vivek and Others Vs Smt. Binda Devi and Others
Patna High Court · (2006) 01 PAT CK 0060
High Courts18 Jan 2006Allowed
Anuradha Devi Vs The State of Bihar and Another
Patna High Court · (2006) 1 PLJR 652
Criminal Procedure Code, 1973 (CrPC) — Section 145, 399(2), 401(2), 482
High Courts18 Jan 2006Dismissed
Manan Singh and Others Vs Mostt. Lal Badan and Others
Patna High Court · (2006) 01 PAT CK 0046