High Courts17 Jan 2002
Dr. Chandreshwar Mishra Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0083
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 63 of 66
High Courts17 Jan 2002Allowed
Union of India (UOI) Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 130
Customs Act, 1962 — Section 123
High Courts17 Jan 2002Allowed
Santosh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0019
High Courts17 Jan 2002Dismissed
Bimlesh Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 665
High Courts16 Jan 2002Dismissed
Motiur Rahman Vs The State of Bihar and Another
Patna High Court · (2002) 1 PLJR 686
Penal Code, 1860 (IPC) — Section 419, 420
High Courts16 Jan 2002Allowed
Govind Sah and Others Vs The State of Bihar and Another
Patna High Court · (2002) 1 PLJR 531
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts16 Jan 2002Dismissed
New India Assurance Co. Ltd. Vs Gautam Singh and Others
Patna High Court · (2002) 01 PAT CK 0092
High Courts16 Jan 2002Allowed
Smt. Jagatrani Devi and Others Vs Naresh Yadav and Others
Patna High Court · (2002) 1 BLJR 369 : (2002) 1 PLJR 437
Bihar Tenancy Act, 1885 — Section 48E
High Courts16 Jan 2002
Rajdhari Singh Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0037
High Courts15 Jan 2002Dismissed
Indradeo Sah Vs Ram Naresh Sah and Others
Patna High Court · (2002) 01 PAT CK 0130
High Courts15 Jan 2002Dismissed
Satish Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 412
High Courts15 Jan 2002Dismissed
National Insurance Co. Ltd. Vs Kurshida Begum
Patna High Court · (2002) 2 PLJR 10
High Courts15 Jan 2002
Ram Nandan Singh Vs Ram Nandan Singh and Others
Patna High Court · (2002) 01 PAT CK 0087
High Courts15 Jan 2002
Mahendra Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 426 : (2002) 1 PLJR 563
High Courts15 Jan 2002
Deo Raj Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 600
Registration Act, 1908 — Section 30(2)
High Courts15 Jan 2002Dismissed
Smt. Radhika Devi and Others Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0022
High Courts15 Jan 2002Allowed
Harish Chandra Jha and Others Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 559
Penal Code, 1860 (IPC) — Section 420, 467
High Courts14 Jan 2002Dismissed
Jagdish Kahar Vs State of Bihar
Patna High Court · (2002) 2 PLJR 32
Penal Code, 1860 (IPC) — Section 109, 307, 324, 341
High Courts11 Jan 2002
Ramakant Jha Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 542
Bengal Survey Act, 1875 — Section 2, 41, 59, 60