High Courts25 Jan 2002Dismissed
Anil Kumar and Others Vs Smt. Vijay Devi and Others
Patna High Court · (2002) 01 PAT CK 0079
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 61 of 66
High Courts25 Jan 2002
Awadh Narain Singh Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 488 : (2002) 1 PLJR 567
High Courts25 Jan 2002Dismissed
Surendra Sharma and Others Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 87 : (2002) 2 PLJR 44
Constitution of India, 1950 — Article 19(1)
High Courts25 Jan 2002Allowed
Shankar Sahni and Krishna Kr. Thakur Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 129
Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 326(1), 326(2)Essential Commodities Act, 1955 — Section 7
High Courts25 Jan 2002Allowed
Lalit Narain Mithila University and Others Vs The Board of Directors of Sarjug Dental College and Hospital
Patna High Court · (2002) 1 BLJR 480 : (2002) 1 PLJR 629
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 2002Allowed
Dr. Madan Mohan Singh Yadav Vs State of Bihar Ors.
Patna High Court · (2002) 1 BLJR 497 : (2002) 1 PLJR 684
High Courts24 Jan 2002Dismissed
Md. Abdullah Khan and Others Vs State of Bihar and Another
Patna High Court · (2002) 01 PAT CK 0084
High Courts24 Jan 2002Dismissed
Man Singh Vs State of Bihar
Patna High Court · (2003) CriLJ 805 : (2002) 2 PLJR 399
Evidence Act, 1872 — Section 24Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts24 Jan 2002Dismissed
Bam Shankar Singh Vs Bihar School Examination Board and Others
Patna High Court · (2002) 01 PAT CK 0055
High Courts24 Jan 2002
Suresh Chandra Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 BLJR 594 : (2002) 1 PLJR 602
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts24 Jan 2002Dismissed
Union of India (UOI) and Others Vs Sarojini Mishra
Patna High Court · (2002) 1 PLJR 733
High Courts24 Jan 2002
National Insurance Co. Ltd. Vs Khantaria Devi and Another
Patna High Court · (2002) 01 PAT CK 0015
High Courts23 Jan 2002Dismissed
Bhupendra Prasad Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 01 PAT CK 0103
High Courts23 Jan 2002Allowed
Sanjay @ Sanjay Kumar Yadav Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 441 : (2002) 1 PLJR 494
High Courts23 Jan 2002Dismissed
Purnima Enterprises Vs The Oriental Insurance Company Ltd. and Another
Patna High Court · (2002) 01 PAT CK 0078
High Courts23 Jan 2002Dismissed
The Bihar State Financial Corporation and Others Vs A.K. Films and Another
Patna High Court · (2003) 1 BC 246 : (2002) 50 BLJR 442 : (2002) 1 PLJR 497
Bihar State Financial Corporations Act, 1951 — Section 29Constitution of India, 1950 — Article 226
High Courts22 Jan 2002
Kamta Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 637
Constitution of India, 1950 — Article 243G
High Courts21 Jan 2002Allowed
Most. Nirmala Devi and Others Vs Virendra Kumar Tripathi and Others
Patna High Court · (2002) 1 BLJR 419 : (2002) 2 PLJR 1
High Courts21 Jan 2002Dismissed
Ram Udit Chaudhary Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 306
High Courts21 Jan 2002
Captain Kamaleshwara Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 478 : (2002) 1 PLJR 598