High Courts31 Jan 2002Dismissed
Karu Mian @ Md. Karu, Gul Mohammad and Amina Khatoon Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 156
Penal Code, 1860 (IPC) — Section 304, 34
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 60 of 66
High Courts31 Jan 2002
Tirupati Balajee Sugar and Co. Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 598
High Courts31 Jan 2002
Jyotirindra Roy Sharma Vs The National Thermal Power Corporation Ltd. and Others
Patna High Court · (2002) 1 BLJR 518 : (2002) 1 PLJR 648
High Courts31 Jan 2002Dismissed
Jogendra Prasad Singh and Another Vs Satya Narayan Singh and Others
Patna High Court · (2002) 01 PAT CK 0053
High Courts31 Jan 2002
Sri Krishna Mohan Mandal Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1019 : (2002) 1 PLJR 612
High Courts31 Jan 2002Dismissed
The New India Assurance Company Ltd. Vs Smt. Sunaina Gupta and Others
Patna High Court · (2002) 1 PLJR 626
High Courts30 Jan 2002Allowed
Balmukund Concast Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0109
High Courts29 Jan 2002Dismissed
Ranju Kumari and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 536 : (2002) 1 PLJR 592
High Courts29 Jan 2002
Union of India (UOI) Vs Satya Narayan
Patna High Court · (2002) 1 BLJR 520 : (2002) 1 PLJR 631
High Courts29 Jan 2002
Prem Shankar Sahay Vs Union of India (UOI) and Others
Patna High Court · (2002) 01 PAT CK 0088
High Courts29 Jan 2002
Sri Upendra Prasad Vs State of Bihar Ors.
Patna High Court · (2002) 1 BLJR 515 : (2002) 1 PLJR 544
Constitution of India, 1950 — Article 309
High Courts29 Jan 2002
Ramanuj Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0072
High Courts29 Jan 2002Dismissed
Raja Lal Vs Union of India (UOI) and Others
Patna High Court · (2002) 01 PAT CK 0027
High Courts29 Jan 2002Dismissed
Brij Nandan Rai Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 837
Penal Code, 1860 (IPC) — Section 304, 326
High Courts29 Jan 2002Dismissed
Domni Devi Vs Dhrub Kumar Lal and Another
Patna High Court · (2002) 01 PAT CK 0020
High Courts29 Jan 2002Allowed
Ajit Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 529
High Courts28 Jan 2002
Kamalnath Jha and Another Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 880 : (2002) 1 PLJR 698
Rajendra Agricultural University Act, 1971 — Section 39(4)(b)(i)
High Courts28 Jan 2002Dismissed
Sri. Kant Singh and Others Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 145
Penal Code, 1860 (IPC) — Section 149, 307
High Courts28 Jan 2002Allowed
Sudhir Kumar Verma Vs Sri Ashok Kumar Sah and Another
Patna High Court · (2002) 1 PLJR 577
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Contract Act, 1872 — Section 73Specific Relief Act, 1963 — Section 21, 22, 22(1)(a), 22(1)(b), 22(1)(b)
High Courts25 Jan 2002
Swami Bhushan Pratap Hansraj Puri Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 761
Land Acquisition Act, 1894 — Section 11, 9