High Courts07 Feb 2002Dismissed
Hardeo Mahton @ Hirdey Mahto Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 365
Penal Code, 1860 (IPC) — Section 395, 396
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 58 of 66
High Courts07 Feb 2002Dismissed
Bhupendra Prasad Yadav Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 565 : (2003) 1 PLJR 331
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Feb 2002Dismissed
Aditya Narayan Singh Vs State of Bihar
Patna High Court · (2002) 1 BLJR 570 : (2002) 2 PLJR 39
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts07 Feb 2002Dismissed
Sirista Gope, Mahendra Gope and Faudari Gope Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 353
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324
High Courts07 Feb 2002
Kishun Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 680
High Courts06 Feb 2002
Gyani Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 678
High Courts06 Feb 2002
Surendra Prasad Dinkar Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 350
High Courts06 Feb 2002Dismissed
Mohd. Mubarak Ali and Another Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1370
Penal Code, 1860 (IPC) — Section 161, 366A, 376
High Courts06 Feb 2002Allowed
Union of India (UOI) and Others Vs Kaulesh Kumar Jha and Another
Patna High Court · (2002) 2 PLJR 495
Central Reserve Police Force Rules, 1955 — Rule 11
High Courts06 Feb 2002
Chandra Shekhar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0104
High Courts06 Feb 2002Dismissed
Smt. Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0082
High Courts06 Feb 2002
Samsul Haque Vs State of Bihar
Patna High Court · (2002) CriLJ 3696 : (2002) 2 PLJR 154
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 7
High Courts06 Feb 2002Dismissed
Sri Prakash Singh and Another Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0061
High Courts06 Feb 2002
Jai Ram Das and Co. Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0055
High Courts06 Feb 2002Dismissed
Kanishka Carbon Pvt. Ltd. Vs The Regional Provident Fund Commr. and Others
Patna High Court · (2004) 3 PLJR 299
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts06 Feb 2002
Ramadhar Sharma Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 646
High Courts05 Feb 2002
The State of Bihar and Others Vs Gauri Shankar Sinha and Others
Patna High Court · (2002) 1 PLJR 774
Bihar Pension Rules, 1950 — Rule 139, 43Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts05 Feb 2002Dismissed
Santosh Kumar and Others Vs Jugal Kishore Barnwal
Patna High Court · (2002) 02 PAT CK 0084
High Courts05 Feb 2002Dismissed
The Oriental Insurance Company Ltd. Vs Most. Umlesh Devi and Others
Patna High Court · (2002) 02 PAT CK 0072