High Courts05 Feb 2002Partly Allowed
Green Polytubes Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0067
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 59 of 66
High Courts05 Feb 2002Dismissed
Jai Narain Dubey and Another Vs State of Bihar
Patna High Court · (2002) CriLJ 3986 : (2002) 2 PLJR 127
Essential Commodities Act, 1955 — Section 3, 7
High Courts05 Feb 2002Dismissed
Bhagwan Das Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1368
Criminal Procedure Code, 1973 (CrPC) — Section 107Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts05 Feb 2002Allowed
Bali RamYadav Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 615
Forest Act, 1927 — Section 52
High Courts05 Feb 2002
Radha Krishna Exports Pvt. Ltd. Vs Pandaul Co-operative Spinning Mills Ltd. and Others
Patna High Court · (2002) 1 PLJR 714
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Feb 2002Dismissed
A. Zaman Khan Kamal Vs State of Bihar and Others
Patna High Court · (2002) 2 BLJR 886 : (2002) 1 PLJR 677
High Courts04 Feb 2002Dismissed
M.K. Agrawal and Another Vs The State of Bihar and Another
Patna High Court · (2002) 02 PAT CK 0114
High Courts04 Feb 2002Dismissed
Ravindra Nath Singh Vs State of Bihar and Another
Patna High Court · (2002) 02 PAT CK 0063
High Courts04 Feb 2002
Raghu Nath Jha Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 559 : (2002) 1 PLJR 645
High Courts01 Feb 2002Allowed
Anandi Lal Biswas Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 249
High Courts01 Feb 2002
Mritunjay Kumar Roy Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 561 : (2002) 1 PLJR 634
High Courts01 Feb 2002Dismissed
Mishri Sah Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 144
Penal Code, 1860 (IPC) — Section 324
High Courts01 Feb 2002Dismissed
Maheshwari Mukhiya and Yogendra Mukhiya Vs State of Bihar
Patna High Court · (2002) 2 PLJR 389
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 323, 34
High Courts01 Feb 2002Allowed
Smt. Nibha Devi @ Renua Kumari Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 668
Bihar Land Reforms (fixation Of Ceiling Area And Acquisition of Surplus Land) (Amendment) Act, 1976 — Section 15(1), 2
High Courts01 Feb 2002Dismissed
Kumar Atul and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 627
High Courts01 Feb 2002Allowed
Most. Gulbadan Kunwar @ Gulbadana Devi Vs The Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 599
High Courts01 Feb 2002Dismissed
Lalit Kumar Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 707
High Courts01 Feb 2002Dismissed
LaL Babu Singh @ Waqrul Haque Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 360Customs Act, 1962 — Section 135, 135(1)
High Courts31 Jan 2002Allowed
Satyendra Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 614
High Courts31 Jan 2002Dismissed
Hridayal Kumar and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 611