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Patna High Court judgments, 2002

1,312 judgments · page 57 of 66

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High Courts12 Feb 2002Dismissed

Mahendra Choudhary and Others Vs Indrasan Devi @ Rudrasan Devi and Others

Patna High Court · (2002) 2 BLJR 848 : (2002) 1 PLJR 635

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4C
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High Courts12 Feb 2002

Singhbhum Homoeopathic Medical College and Hospital and Another Vs The State of Bihar and Others

Patna High Court · (2002) 02 PAT CK 0076

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High Courts12 Feb 2002Dismissed

Smt. Asha Devi Vs B.S.E.B. and Others

Patna High Court · (2002) 02 PAT CK 0070

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High Courts12 Feb 2002

Mohan Ojha Vs State of Bihar

Patna High Court · (2002) 4 RCR(Criminal) 397

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High Courts12 Feb 2002Allowed

Surendra Prasad @ Surendra Singh Vs The State of Bihar and Another

Patna High Court · (2002) 02 PAT CK 0029

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High Courts11 Feb 2002Dismissed

Dr. Krishna Kant Trivedi Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 52

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High Courts11 Feb 2002

Kishori Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 58

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High Courts11 Feb 2002Dismissed

Hardeo Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 53

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High Courts11 Feb 2002Dismissed

Ram Bali Singh Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 90

Bihar Panchayat Raj Act, 1993 — Section 140
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High Courts11 Feb 2002Dismissed

Madan Mahto, Ram Pravesh Mahto, Ramashish Mahto and Janardan Mahto Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 372

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 323, 324, 34
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High Courts08 Feb 2002Dismissed

Bachchan Pd. Singh Vs Union of India (UOI) and Others

Patna High Court · (2002) 2 PLJR 116

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High Courts08 Feb 2002Dismissed

Anil Prasad @ Anil Kumanr and Others Vs State of Bihar

Patna High Court · (2002) 1 PLJR 705

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 380, 411, 457
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High Courts08 Feb 2002Dismissed

Dhiru Singh Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 385

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 376
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High Courts08 Feb 2002

Renuka Rai Vs The State of Bihar and Others

Patna High Court · (2002) 1 BLJR 608 : (2002) 2 PLJR 46

Evidence Act, 1872 — Section 108
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High Courts08 Feb 2002Dismissed

Bhubneshwar Lal Das Vs State of Bihar

Patna High Court · (2002) 1 BLJR 521 : (2002) 1 PLJR 715

Penal Code, 1860 (IPC) — Section 147, 148, 323, 326
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High Courts08 Feb 2002

Manoj Sahay and etc. etc. Vs State of Bihar and Others

Patna High Court · (2002) 02 PAT CK 0059

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High Courts08 Feb 2002Dismissed

Nawal Kishore Sah Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 275

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High Courts07 Feb 2002Allowed

Union of India (UOI) and Others Vs Muneshwar Prasad

Patna High Court · (2002) 02 PAT CK 0130

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High Courts07 Feb 2002Dismissed

Sanjay Singh @ Kumar Sanjay Singh Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 36

Penal Code, 1860 (IPC) — Section 302, 34, 394, 414
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High Courts07 Feb 2002

Md. Shamim Alam Vs State of Bihar and Others

Patna High Court · (2002) 2 BLJR 886A : (2002) 1 PLJR 681

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