COURT ARCHIVE

Patna High Court judgments, 2002

1,312 judgments · page 66 of 66

High Courts03 Jan 2002Dismissed

Girish Kumar Vs State of Bihar

Patna High Court · (2002) 1 BLJR 400

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420, 467, 471, 477, 511Prevention of Corruption Act, 1988 — Section 3, 5

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High Courts03 Jan 2002Allowed

Surendra Prasad Vs State of Bihar and Others

Patna High Court · (2003) 1 JCR 472 : (2002) 1 PLJR 519

Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 19, 20Constitution of India, 1950 — Article 226

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High Courts03 Jan 2002Dismissed

Ram Prasad Sah Vs State of Bihar and Another

Patna High Court · (2002) 1 BLJR 408

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts03 Jan 2002Dismissed

The Gopalganj Central Co-operative Bank Ltd. Vs Dinesh Tripathi and Another

Patna High Court · (2002) 1 BLJR 406

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High Courts03 Jan 2002Allowed

Raghunath Prasad Singh and Others Vs State of Bihar and Others

Patna High Court · (2002) 1 BLJR 407

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts02 Jan 2002

Subrat Prasad Vs State of Bihar and Others

Patna High Court · (2002) 1 PLJR 421

Constitution of India, 1950 — Article 226

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High Courts02 Jan 2002Allowed

Sushila Devi Vs The State of Bihar and Others

Patna High Court · (2002) 1 PLJR 738

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts02 Jan 2002

Kumari Richa Vs State of Bihar and Others

Patna High Court · (2002) 1 PLJR 400

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 116

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High Courts02 Jan 2002

Shree Sheo Shakti Re-Rolling Mills (P.) Limited Vs State of Bihar and Others

Patna High Court · (2002) 01 PAT CK 0096

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High Courts02 Jan 2002Dismissed

Kanhai Ram Vs State of Bihar and Others

Patna High Court · (2002) 1 BLJR 250 : (2002) 1 PLJR 384 : (2002) 3 RCR(Civil) 323

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 4

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High Courts02 Jan 2002

Topsel Marketing Pvt. Ltd. Vs Commissioner of Commercial Taxes and Others

Patna High Court · (2002) 3 PLJR 541

Bihar Finance Act, 1981 — Section 46, 46(4), 46(5), 9Central Sales Tax Act, 1956 — Section 3, 6(2)

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High Courts01 Jan 2002

Ram Yash Singh Vs State of Bihar and Others

Patna High Court · (2002) 01 PAT CK 0062

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