High Courts08 Jan 2002
The Oriental Insurance Company Ltd. and Another Vs Purnima Enterprises
Patna High Court · (2002) 1 PLJR 439
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151Insurance Act, 1938 — Section 64UM
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 65 of 66
High Courts08 Jan 2002
Oriental Insurance Co. Ltd. Vs Shanti Devi and Others
Patna High Court · (2002) 01 PAT CK 0090
High Courts08 Jan 2002Dismissed
Most. Sudama Devi and Others Vs Himanshu Shekhar Jha and Others
Patna High Court · (2002) 01 PAT CK 0082
High Courts08 Jan 2002
Prayas Mahila Audyogic Co-operative Society Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 3335 : (2002) 1 PLJR 460
High Courts08 Jan 2002Dismissed
Sareefan Bano and Others Vs Shiv Nandan Mandal and Others
Patna High Court · (2002) 2 PLJR 250
Civil Procedure Code, 1908 (CPC) — Section 100(4)
High Courts07 Jan 2002
The Secretary, Department of Planning and Development and Another Vs Awadh Muni Prasad and Another
Patna High Court · (2002) 1 PLJR 386
High Courts07 Jan 2002Allowed
Tokhan Yadav Vs State of Bihar
Patna High Court · (2002) 2 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 395, 397
High Courts07 Jan 2002
Lalu Prasad @ Lalu Prasad Yadav Vs State of Bihar
Patna High Court · (2002) 2 PLJR 26
Penal Code, 1860 (IPC) — Section 120B, 34, 409, 418, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts07 Jan 2002Allowed
Tribhuwan Kumar Saraff Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 119
Bihar Cinemas (Regulation) Act, 1954 — Section 4Bihar Entertainment Tax Rules, 1984 — Rule 3, 6
High Courts07 Jan 2002Dismissed
Reeta Kumari Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 361
High Courts07 Jan 2002Dismissed
Shri Kishun Singh and Bando Davi Vs State of Bihar
Patna High Court · (2002) 1 PLJR 414
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 34, 398A, 498A
High Courts04 Jan 2002Dismissed
Hari Narayan Yadav Vs The State and Others
Patna High Court · (2002) 1 BLJR 391 : (2002) 1 PLJR 382
Bengal Ferries Act, 1885 — Section 6, 6(d), 9
High Courts04 Jan 2002Dismissed
Surat Lal Vs State of Bihar
Patna High Court · (2002) 1 BLJR 257
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts04 Jan 2002Allowed
Sachchidanand Modi Vs State of Bihar
Patna High Court · (2002) CriLJ 4766
Essential Commodities Act, 1955 — Section 7
High Courts04 Jan 2002Dismissed
Tirpan Singh and Others Vs State and Another
Patna High Court · (2002) 01 PAT CK 0056
High Courts04 Jan 2002Dismissed
Shashi Devi Jain Vs The State of Bihar and Others
Patna High Court · (2002) 1 BLJR 249
High Courts04 Jan 2002Dismissed
Abdul Shubhan Mian and Others Vs The State and Another
Patna High Court · (2002) 01 PAT CK 0034
High Courts04 Jan 2002Dismissed
Mahendra Ram Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 178
High Courts03 Jan 2002
Tejendra Prasad Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 543
High Courts03 Jan 2002Allowed
The State of Bihar and Others Vs Rakesh Kumar
Patna High Court · (2002) 2 PLJR 549
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 8