High Courts11 Jan 2002Allowed
Sachidanand Singh Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 64 of 66
High Courts11 Jan 2002
Divisional Manager, Oriental Insurance Co. Ltd. Vs Gulam Rabbani and Others
Patna High Court · (2003) ACJ 702 : (2002) 50 BLJR 370 : (2002) 1 PLJR 530
High Courts11 Jan 2002Dismissed
Branch Manager, New India Assurance Co. Ltd. Vs Nakul Sah and Others
Patna High Court · (2002) 01 PAT CK 0091
High Courts11 Jan 2002Dismissed
Muneshwar Ram Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 488
Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
High Courts11 Jan 2002
Ram Yash Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 248
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jan 2002Dismissed
Basudeo Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0118
High Courts10 Jan 2002Dismissed
Bhola Bari and Brinda Bari Vs The State of Bihar
Patna High Court · (2002) 01 PAT CK 0114
High Courts10 Jan 2002Allowed
Madhusudan Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0102
High Courts10 Jan 2002Allowed
Akhilesh Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0097
High Courts10 Jan 2002
Rajendra Prasad Misra and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 343
High Courts10 Jan 2002Dismissed
Smt. Jago Devi and Others Vs Bhagirath Prasad @ Bachcha Babu and Others
Patna High Court · (2002) 1 BLJR 344 : (2002) 1 PLJR 371
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts10 Jan 2002Dismissed
Joycee Jones Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 562
Bihar Service Rules, 1952 — Rule 152, 155(1), 165, 180
High Courts10 Jan 2002
Sakaldeep Sah and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 601
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts09 Jan 2002Dismissed
Raj Nandan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 515
Bihar Agricultural Produce Markets Act, 1960 — Section 13, 8, 9, 9(5)
High Courts09 Jan 2002Dismissed
Prashant Kumar Sinha @ Prashant Kumar Singh Vs The Member, Board of Revenue and Others
Patna High Court · (2002) 1 PLJR 388
Bihar and Orissa Excise Act, 1915 — Section 42, 44, 44(1), 89, 90
High Courts09 Jan 2002Dismissed
Nageshwar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0116
High Courts09 Jan 2002Allowed
Manju Kumari @ Manju Devi @ Smt. Manju Devi Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0063
High Courts09 Jan 2002Allowed
Taramani Devi and Others Vs Govind Ram Sharma and Another
Patna High Court · (2002) 1 BLJR 291 : (2002) 1 PLJR 377
High Courts09 Jan 2002Allowed
Suresh Lal Srivastava and Others Vs Raghunath Srivastava and Others
Patna High Court · (2002) 01 PAT CK 0009