High Courts21 Jan 2002Dismissed
Jai Prakash Chamar Vs State of Bihar
Patna High Court · (2003) CriLJ 804 : (2002) 4 PLJR 794
Arms Act, 1959 — Section 25(1A)
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 62 of 66
High Courts21 Jan 2002Dismissed
Pandit Anant Acharya Shastri Vs Pandit Keshav Acharya and Others
Patna High Court · (2002) 01 PAT CK 0046
High Courts21 Jan 2002Dismissed
Surendar Narain Capoor and Others Vs Ram Ekbal Prasad and Another
Patna High Court · (2002) 1 PLJR 565
University Act, 1982 — Section 80A
High Courts21 Jan 2002Dismissed
Ramesh Chandra Vs The State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0021
High Courts21 Jan 2002Dismissed
Sudhanshu Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 357
High Courts21 Jan 2002Allowed
Ambika Prasad Sinha Vs Union of India (UOI) and Others
Patna High Court · (2002) 3 PLJR 109
High Courts21 Jan 2002Dismissed
Man Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 399
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts21 Jan 2002Dismissed
Sheo Shankar Mahto and Another Vs Smt. Ramjoti Devi and Others
Patna High Court · (2002) 1 PLJR 547
High Courts18 Jan 2002Dismissed
Baijnath Das Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 657
High Courts18 Jan 2002Dismissed
The State of Bihar and Others Vs The Presiding Officer and Others
Patna High Court · (2002) 01 PAT CK 0132
High Courts18 Jan 2002
Bhola Prasad Singh Vs Smt. Usha Devi and Another
Patna High Court · (2002) 1 PLJR 473
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 144, 2(2), 26, 47Hindu Marriage Act, 1955 — Section 11, 12, 13, 21, 28
High Courts18 Jan 2002Allowed
Ram Saran Bharti Vs Food Corporation of India and Others
Patna High Court · (2002) 50 BLJR 414 : (2002) 4 LLJ 42 : (2002) 1 PLJR 732
High Courts18 Jan 2002Dismissed
Bihar Computer Software and Diagnostics Ltd. Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 74 : (2002) 2 PLJR 245
Constitution of India, 1950 — Article 226
High Courts18 Jan 2002Dismissed
Sareefan Bano and Others Vs Shiv Nandan Mandal and Others
Patna High Court · (2002) 1 BLJR 255 : (2002) 2 PLJR 250
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Jan 2002Dismissed
National Insurance Company Ltd. Vs Most. Sumila Kuer and Others
Patna High Court · (2002) 1 BLJR 424
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts18 Jan 2002Allowed
Rabindra Prasad Verma and Surendra Kumar Shrivastava Vs State of Bihar and Another
Patna High Court · (2002) 2 PLJR 148
Penal Code, 1860 (IPC) — Section 109, 494
High Courts17 Jan 2002Dismissed
Mostt. Shila Devi Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 638
High Courts17 Jan 2002Allowed
Samsul Haque Vs The State of Bihar and Others
Patna High Court · (2002) 2 BLJR 1302 : (2002) 1 PLJR 502
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 123
High Courts17 Jan 2002
State of Bihar and Others Vs Shashi Mohan Thakur and Others
Patna High Court · (2002) 01 PAT CK 0104
High Courts17 Jan 2002
Arun Kumar Ojha and Another Vs State of Bihar and Others
Patna High Court · (2002) 01 PAT CK 0101