High Courts20 Feb 2002Dismissed
Most. Bimla Devi Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 4164 : (2002) 2 PLJR 527
Penal Code, 1860 (IPC) — Section 34, 420
COURT ARCHIVE
Patna High Court judgments, 2002
1,312 judgments · page 55 of 66
High Courts20 Feb 2002
Amarendra Kumar "Amar" @ Dr. Amar Vs Sharad Yadav
Patna High Court · (2002) 02 PAT CK 0083
High Courts20 Feb 2002Dismissed
Upendra Mahto Vs State of Bihar
Patna High Court · (2002) 50 BLJR 1391 : (2002) CriLJ 3401 : (2002) 2 PLJR 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts20 Feb 2002Dismissed
Employees'' State Insurance Corporation Vs Brajendra Nath Sinha
Patna High Court · (2002) 94 FLR 807 : (2003) 1 LLJ 223 : (2003) 1 PLJR 263
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 39, 40, 42, 43
High Courts20 Feb 2002Dismissed
Most. Bimla Devi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 527
Penal Code, 1860 (IPC) — Section 34, 420
High Courts20 Feb 2002Dismissed
Narain Pathak Vs Keshwar Paswan and Others
Patna High Court · (2002) 3 PLJR 179
High Courts19 Feb 2002Dismissed
Dhananjay Kumar @ Dhananjay Kumar Choudhary Vs The State of Bihar and Another
Patna High Court · (2002) 3 PLJR 7
High Courts19 Feb 2002Dismissed
Malti Devi Vs The State of Bihar, Khurshid Mian @ Phucho Mian and Chhunia Begam @ Khaliza Khatoon
Patna High Court · (2002) 2 PLJR 295
Penal Code, 1860 (IPC) — Section 323, 379
High Courts19 Feb 2002Dismissed
Jagarnath Prasad Shrivastav Vs Bharat Mahto and Others
Patna High Court · (2002) 1 BLJR 681 : (2002) 4 PLJR 321
Penal Code, 1860 (IPC) — Section 144, 147, 148, 379
High Courts19 Feb 2002
Union of India (UOI) and Others Vs Smt. Meera Devi
Patna High Court · (2002) 02 PAT CK 0051
High Courts19 Feb 2002Dismissed
Shah Alam Vs State of Bihar Ors.
Patna High Court · (2002) 02 PAT CK 0049
High Courts19 Feb 2002
Umesh Chandra @ Umesh Chandra Srivastav @ Gulab Chandra Srivastav and Others Vs Amar Chand Srivastav and Others
Patna High Court · (2004) 1 PLJR 751
High Courts18 Feb 2002Allowed
Baleshwar Prasad Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 2 PLJR 103 : (2002) 1 PLJR 741
High Courts18 Feb 2002Dismissed
The State of Bihar and Others Vs Presiding Officer and Others
Patna High Court · (2002) 02 PAT CK 0054
High Courts17 Feb 2002Dismissed
Vijay Yadav Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 159
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts15 Feb 2002Dismissed
Nawal Kishore Pandey and Others Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 801
Penal Code, 1860 (IPC) — Section 148, 149, 324
High Courts15 Feb 2002Dismissed
Tami Zuddin Vs Ganga Thakur and Others
Patna High Court · (2002) 3 PLJR 158
Penal Code, 1860 (IPC) — Section 147, 228, 500, 504, 506
High Courts15 Feb 2002
State Vs Jokhan Sah and Others
Patna High Court · (2002) 2 BLJR 900
Bihar Agricultural Produce Markets Act, 1960 — Section 47, 48
High Courts15 Feb 2002
Dehri Co-operative Development and Cane Marketing Union Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 3396
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts15 Feb 2002
Yogeshwar Singh Vs State of Bihar and Another
Patna High Court · (2002) 4 RCR(Criminal) 818