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Patna High Court judgments, 2002

1,312 judgments · page 54 of 66

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High Courts25 Feb 2002Dismissed

Parmanand Sah Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 175

Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 52(3), 52(S), 52A, 52B
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High Courts25 Feb 2002Dismissed

Ramanuj Ram @ Anuj Kumar Vs The State of Bihar and Another

Patna High Court · (2002) 2 PLJR 174

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High Courts25 Feb 2002

Nand Kishore Prasad Vs State of Bihar and Others

Patna High Court · (2002) 02 PAT CK 0075

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High Courts25 Feb 2002Allowed

Sitaram Chhaparia and Others Vs State of Bihar and Others

Patna High Court · AIR 2002 Patna 134 : (2002) 2 PLJR 654

Constitution of India, 1950 — Article 51A
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High Courts25 Feb 2002Allowed

Shyamsundar Prasad Vs The State of Bihar and Others

Patna High Court · (2002) 02 PAT CK 0034

Bihar Pension Rules, 1950 — Rule 43
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High Courts25 Feb 2002Dismissed

Krishna Kumar Singh Vs Smt. Vidya Devi Ors.

Patna High Court · (2002) 1 BLJR 726 : (2002) 2 PLJR 113

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20, Order 9 Rule 13
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High Courts25 Feb 2002

Raj Kishore Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 131

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 18, 38
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High Courts25 Feb 2002Dismissed

Sanjay Kumar Yadav Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 117

Penal Code, 1860 (IPC) — Section 120B, 409
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High Courts21 Feb 2002Dismissed

Prem Chandra and Akhilesh Kumar Vs SheoJi Singh and The State of Bihar

Patna High Court · (2002) 4 PLJR 798

Penal Code, 1860 (IPC) — Section 406, 420
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High Courts21 Feb 2002Dismissed

Ram Nath Pandey and Another Vs Suresh Pandey and Others

Patna High Court · (2002) 2 PLJR 411

Specific Relief Act, 1963 — Section 34
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High Courts21 Feb 2002Allowed

Bihar Public Service Commission and Another Vs The State of Bihar and Others

Patna High Court · (2002) 02 PAT CK 0123

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High Courts21 Feb 2002Dismissed

Sanghars Samittee Nadwan and Another Vs The Union of India (UOI) and Others

Patna High Court · (2002) 2 PLJR 51

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High Courts21 Feb 2002

Shashi Shekhar Singh Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 287

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High Courts21 Feb 2002Dismissed

Kumar Raju Vs Smt. Reeta Kumari

Patna High Court · (2002) 02 PAT CK 0069

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High Courts21 Feb 2002Dismissed

Raja Ram Yadav, Raman Yadav, Beyas Yadav and Radhey Yadav Vs The State of Bihar

Patna High Court · (2003) 1 PLJR 183

Penal Code, 1860 (IPC) — Section 323, 324, 325
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High Courts21 Feb 2002

Poorvanchal Caterers Vs Union of India (UOI) and Others

Patna High Court · (2002) 02 PAT CK 0040

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High Courts21 Feb 2002

Ram Narayan Singh Vs State of Bihar and Others

Patna High Court · (2002) 3 PLJR 631

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High Courts21 Feb 2002Dismissed

The State of Bihar Vs Gopal Prasad Sharma and Ashok Kumar Jha

Patna High Court · (2002) 2 PLJR 467

Penal Code, 1860 (IPC) — Section 120B, 400, 420, 467, 468
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High Courts20 Feb 2002Dismissed

Ajay Kumar Singh and Another Vs Smt. Godawari Devi

Patna High Court · (2002) 2 PLJR 41

Evidence Act, 1872 — Section 50
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High Courts20 Feb 2002Dismissed

Sunil Shah and Jeetan Mahto Vs The State of Bihar

Patna High Court · (2002) 02 PAT CK 0092

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