COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,213 of 5,224
High Courts26 Oct 1891
Guntupalli Venkatasubbayya Vs Inturi Venkayya
Madras High Court · (1896) 6 MLJ 700
High Courts26 Oct 1891
Thekepat Putham Vittil Madhavan Nambiyar Vs Attuyarath Atti Nangiyar and Others
Madras High Court · (1892) 2 MLJ 81
High Courts25 Oct 1891
Rebala Pera Reddi Vs Mohamed Abdul Hussain Sahib Garu
Madras High Court · (1896) 6 MLJ 702
High Courts19 Oct 1891
Queen-Empress Vs Arlappa and Others
Madras High Court · (1892) ILR (Mad) 137
Criminal Procedure Code, 1898 (CrPC) — Section 419
High Courts19 Oct 1891
Ramunni and Others Vs Kerala Varma Valia Raja and Others
Madras High Court · (1892) ILR (Mad) 166
High Courts15 Oct 1891
Queen Empress Vs D. Chinna Appayya Naidu
Madras High Court · (1896) 6 MLJ 765
Penal Code, 1860 (IPC) — Section 43
High Courts15 Oct 1891
Queen-Empress Vs Ranga Rau
Madras High Court · (1892) ILR (Mad) 36
Criminal Procedure Code, 1898 (CrPC) — Section 197, 466
High Courts13 Oct 1891
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1892) ILR (Mad) 386
High Courts13 Oct 1891
Kotta Atchayya and Another Vs Devarasetti Gangayya
Madras High Court · (1892) 2 MLJ 64
Criminal Procedure Code, 1898 (CrPC) — Section 195Registration Act, 1877 — Section 72
High Courts10 Oct 1891
Srinivasa Vs Annasami and Others
Madras High Court · (1892) ILR (Mad) 41
Penal Code, 1860 (IPC) — Section 372
High Courts08 Oct 1891
Queen-Empress Vs Krishtnayyan
Madras High Court · (1892) ILR (Mad) 156
Forest Act, 1927 — Section 21(d)