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Madras High Court judgments

1,04,503 judgments · page 5,108 of 5,226

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High Courts05 Sept 1906

Ramachandraiyar Vs Mir Muhammed Norrulla Sahib

Madras High Court · (1906) 16 MLJ 477

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High Courts04 Sept 1906

Kesavarapu Ramakrishna Reddi Vs Kotta Kota Reddi and Others

Madras High Court · (1907) ILR (Mad) 96 : (1906) 16 MLJ 458

Court Fees Act, 1870 — Article 1 Schedule I
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High Courts04 Sept 1906

Arunachala Chettiar Vs Ramiah Naidu and Others

Madras High Court · (1907) ILR (Mad) 109 : (1906) 16 MLJ 533

Transfer of Property Act, 1882 — Section 106
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High Courts28 Aug 1906

Kesavaloo Naidu Vs Murugappa Mudali and Another

Madras High Court · (1907) ILR (Mad) 22 : (1906) 16 MLJ 537

Companies Act, 1956 — Section 124, 189
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High Courts27 Aug 1906

Collector of Salem Vs Pur Batcha Sahib and Others

Madras High Court · (1907) ILR (Mad) 106 : (1906) 16 MLJ 468

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High Courts24 Aug 1906

Kooni Mohamadan Meera Sahib Tharagan and Another Vs M. Mamadu Meera Sahib Tharagan and Others

Madras High Court · (1907) ILR (Mad) 15 : (1906) 16 MLJ 471

Criminal Procedure Code, 1898 (CrPC) — Section 147
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High Courts22 Aug 1906

Rama Iyen Vs Venkatachellam Patter and Others

Madras High Court · (1907) ILR (Mad) 75 : (1906) 16 MLJ 554

Negotiable Instruments Act, 1881 (NI) — Section 13Transfer of Property Act, 1882 — Section 130
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High Courts21 Aug 1906

V. Krishnamacharlu, Manager, Karvengar Estate, Raja Kumara Tirumala Raj Bahadur, legal representative of the late Raja Vs Thirumala Kumara Rangachariar and Thirumala Kumara Kanakammal (dead) and Another

Madras High Court · (1906) 16 MLJ 489

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High Courts17 Aug 1906

Jathavedan Nambudri, (dead) Narayanan Somayajipad, legal representative of the deceased 1st Appellant Vs M. Kunju Achan Avergal and Others

Madras High Court · (1907) ILR (Mad) 72 : (1906) 16 MLJ 433

Civil Procedure Code, 1882 — Section 244
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High Courts17 Aug 1906

Muthan Chetty Vs Ramaswamy Chetty and Another

Madras High Court · (1906) 16 MLJ 550

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High Courts17 Aug 1906

Cheruvath Parkuru Thalangal Bappu Vs Neroth Parkuru Thalangal Kanaran and Others

Madras High Court · (1907) ILR (Mad) 30 : (1906) 16 MLJ 548

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High Courts16 Aug 1906

Kumaratta Servaigaran alias Chinnasami Servaigaran, by his adoptive mother and guardian Seerai Ammal Vs P.L.S.A.R. Sabapathy Chettiar

Madras High Court · (1907) ILR (Mad) 26 : (1906) 16 MLJ 545

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High Courts15 Aug 1906

Ramaswamy Aiyar and Another Vs Muthuswamy Aiyar

Madras High Court · (1907) ILR (Mad) 12 : (1906) 16 MLJ 541

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High Courts14 Aug 1906

Perianan Chetty Vs Nagappa Mudaliar

Madras High Court · (1907) ILR (Mad) 32 : (1906) 16 MLJ 543

Court Fees Act, 1870 — Section 11
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High Courts10 Aug 1906

Boja Sellappa Reddy Vs Vridhachala Reddy

Madras High Court · (1907) ILR (Mad) 35 : (1906) 16 MLJ 569

Contract Act, 1872 — Section 69
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High Courts06 Aug 1906

Sadhu Krishna Iyer Vs Kuppan Iyengar and Others

Madras High Court · (1907) ILR (Mad) 54 : (1906) 16 MLJ 479

Civil Procedure Code, 1908 (CPC) — Section 108
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High Courts03 Aug 1906

A.L.A.R.R.M. Arunachalam Chettiar and Another Vs Kadir Rowthan

Madras High Court · (1906) 16 MLJ 486

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High Courts03 Aug 1906

Kanhiyur Manakkal Murthi Khandan Nambudripad's son Neelakantan Nambudripad styled Murthi Khandan and Others Vs Tirunilai Gramom Anantanarayana Pattar and Others

Madras High Court · (1906) 16 MLJ 462

Court Fees Act, 1870 — Section 17
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High Courts01 Aug 1906

Mundiath Valia Ambu Podaval and Others Vs King Emperor

Madras High Court · (1907) ILR (Mad) 136 : (1906) 16 MLJ 444

Criminal Procedure Code, 1898 (CrPC) — Section 408
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High Courts31 Jul 1906

Rajah Kavali Arunachella Row Bahadur Vs Rajah Rangiah Appa Row Bahadur and Others Gopi Setti Narayanaswami Naidu Garu and Others Vs Rajah Kavali Arunachella Row Bahadur

Madras High Court · (1906) ILR (Mad) 519

Limitation Act, 1963 — Section 19
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