High Courts08 Dec 1907
Munisami Mudaliar Vs Subbarayar and Others
Madras High Court · (1908) 18 MLJ 151
Trusts Act, 1882 — Section 84
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,106 of 5,226
High Courts05 Dec 1907
Punnayil Kutt Vs Raman Nair and Others
Madras High Court · (1908) ILR (Mad) 230 : (1908) 18 MLJ 19
Limitation Act, 1963 — Article 62
High Courts04 Dec 1907
The Madras Electric Tramways Co. Vs The Madras Corporation
Madras High Court · (1908) 18 MLJ 149
High Courts02 Dec 1907
Pattatherunath Chettumindaiakath Parkum Siyali Kundy Thayethunkandy Pathumma and Others Vs Mannam Kunniyal Parkum Siyali Kandy and Others
Madras High Court · (1908) ILR (Mad) 228 : (1908) 18 MLJ 16
High Courts29 Nov 1907
C. Venkatasubbiah Chetty Vs T. Govindarajulu Naidu
Madras High Court · (1908) 18 MLJ 1
Evidence Act, 1872 — Section 91, 92
High Courts29 Nov 1907
Saravana Pillai and Others Vs T. Sesha Reddi
Madras High Court · (1908) ILR (Mad) 469 : (1908) 18 MLJ 34
High Courts29 Nov 1907
M. Tuppan Nambudri Vs V.P. Chinna Pari Kutti
Madras High Court · (1908) 18 MLJ 31
Transfer of Property Act, 1882 — Section 76
High Courts29 Nov 1907
Mani Bai, an infant by her next friend Rukmani Bai Vs Lodd Govind Doss
Madras High Court · (1908) 18 MLJ 155
High Courts27 Nov 1907
Kamakshi Pillai and Another Vs Ramasamy Pillai and Another
Madras High Court · (1908) 18 MLJ 14
High Courts19 Nov 1907
Narayana Mudali Vs Raghavammal and Another
Madras High Court · (1908) 18 MLJ 462
High Courts18 Nov 1907
Musthan Rowthar Vs Natharsa Rowthar
Madras High Court · (1908) 18 MLJ 541(1)
Civil Procedure Code, 1908 (CPC) — Section 156
High Courts11 Nov 1907
Vadlamannati Venkataramiah Pantulu Vs Sri Rajah Venkatarangiah Appa Rau Bahadur Zamindar Garu
Madras High Court · (1908) ILR (Mad) 64 : (1908) 18 MLJ 37
High Courts06 Nov 1907
Neblakanta Thuruvambu Vs K.S. Ananthanarayana Aiyar
Madras High Court · 4 Ind. Cas. 724
High Courts30 Oct 1907
N.R. Audipuranam Pillai Vs N. Appusundram Pillai
Madras High Court · 2 Ind. Cas. 311
High Courts30 Oct 1907
Singan Setti Sanjivi Kondayya and Others Vs Draupadi Bayamma alias Venkamma
Madras High Court · (1908) 18 MLJ 11
High Courts13 Oct 1907
N.P.N.M. Chidambaram Chettiar Vs The Tinnevelly Sarangapani Sugar Mills Company Ltd.
Madras High Court · (1908) 18 MLJ 251
Contract Act, 1872 — Section 221
High Courts08 Oct 1907
Kilambi Chudikudutamma and Another Vs Srimat Tirumala Vencata Narasimha Charyulu Ayyavarlu and Another
Madras High Court · 4 Ind. Cas. 1094
High Courts19 Sept 1907
Arunachala Pillai alias Masilamani Pillai Vs Sampurna Thachi
Madras High Court · (1914) 27 MLJ 485
High Courts13 Sept 1907
Srinivasa Pillai Vs Kannan by his mother and guardian Venkatammal and Others
Madras High Court · (1913) 24 MLJ 296
Negotiable Instruments Act, 1881 (NI) — Section 16