High Courts22 Jan 1908
Surampalli Bangaramma Vs Surampalli Bramhazee
Madras High Court · (1908) ILR (Mad) 338 : (1908) 18 MLJ 254
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,105 of 5,226
High Courts17 Jan 1908
Budruddin Sahib and Another Vs Abdul Rahim
Madras High Court · (1908) ILR (Mad) 125 : (1908) 18 MLJ 21
High Courts13 Jan 1908
Kunhi Kannan Vs Mannayatha Suppi and Others
Madras High Court · (1908) 18 MLJ 132
High Courts10 Jan 1908
Mahammade alias Hummade Beari Vs The Secretary of State for India in Council
Madras High Court · (1908) ILR (Mad) 264 : (1908) 18 MLJ 62
High Courts10 Jan 1908
Subramania Aiyar Vs S.A. Subramania Aiyar and Others
Madras High Court · (1908) ILR (Mad) 250 : (1908) 18 MLJ 245
High Courts08 Jan 1908
Aiyasami Aiyar Vs The District Board and Others
Madras High Court · (1908) ILR (Mad) 117 : (1908) 18 MLJ 91
High Courts07 Jan 1908
Ramkrishna Aiyar and Others Vs Krishna Aiyar and Others
Madras High Court · (1908) 18 MLJ 85
High Courts07 Jan 1908
Srimanth Raja Erlagudda Mallikarjuna Prasada Naidu Bahadur Zemindar Garu Vs Moolupuri Pappaya
Madras High Court · (1908) 18 MLJ 246
High Courts01 Jan 1908
Annamalai Mudaliar Vs Ramaier and Others
Madras High Court · (1908) ILR (Mad) 234 : (1908) 18 MLJ 24
High Courts01 Jan 1908
Vadappalle Narasimham Vs Dronamraju Seetharamamurthy and Others
Madras High Court · (1908) 18 MLJ 26
Transfer of Property Act, 1882 — Section 116
High Courts20 Dec 1907
Narayanaswami Naick and Others Vs Seshama Raju
Madras High Court · (1908) 18 MLJ 36
High Courts18 Dec 1907
Lakshminarasappa and Another Vs Mekala Venkatappah
Madras High Court · (1908) 18 MLJ 57
Penal Code, 1860 (IPC) — Section 380
High Courts17 Dec 1907
L. Angannayya and Others Vs Daroor Narasanna and Others
Madras High Court · (1908) 18 MLJ 247
Transfer of Property Act, 1882 — Section 43
High Courts13 Dec 1907
Chalavadi Kotiah and Others Vs Paloori Alamelammal and Another
Madras High Court · (1908) ILR (Mad) 71 : (1908) 18 MLJ 46
High Courts13 Dec 1907
Togaram Appadu Patnaidu Vs Togaram Venkata Ranga Rau and Others
Madras High Court · (1908) 18 MLJ 23
High Courts13 Dec 1907
In Re: Pleader
Madras High Court · (1908) 18 MLJ 184
Legal Practitioners Act, 1879 — Section 14
High Courts11 Dec 1907
Subramanya Tevan and Others Vs Arunachala Tevan and Another
Madras High Court · (1908) 18 MLJ 186
Negotiable Instruments Act, 1881 (NI) — Section 13