High Courts09 Aug 1907
Ponnambalath Parapravan Bavotti Haji, Karnavan and Manager of the Tarwad and Others Vs Karoth Sankaran Nair, Karnavan and Manager of the Tarwad
Madras High Court · (1911) 21 MLJ 981
Evidence Act, 1872 — Section 90
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,107 of 5,226
High Courts14 Mar 1907
Chudru Sattaya and Others Vs Marina Thinhuiah
Madras High Court · (1908) 18 MLJ 217
High Courts12 Mar 1907
T.T. Aroomooga Chetty and Others Vs President, Corporation of Madras
Madras High Court · 3 Ind. Cas. 609
Madras City Municipal Act, 1904 — Section 3(8), 323
High Courts02 Feb 1907
Gongela Pichi Naidu and Others Vs Vallur Veeriah and Another
Madras High Court · (1910) 2 MLJ 362
High Courts18 Jan 1907
Subba Naicker and Another Vs Saminatha Iyer and Another
Madras High Court · 1 Ind. Cas. 353
High Courts07 Nov 1906
N. Appacootty Mudali and Others Vs Muthukumarappa Mudali and Others
Madras High Court · (1906) 16 MLJ 558
High Courts29 Oct 1906
Bhakthavatsalu Naidu and Others Vs King Emperor
Madras High Court · (1907) ILR (Mad) 103 : (1906) 16 MLJ 560
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts26 Oct 1906
In Re: Bheema
Madras High Court · (1906) 16 MLJ 525
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts22 Oct 1906
Venkappachari Vs Munjunatha Kamti and Others
Madras High Court · (1906) 16 MLJ 526
Civil Procedure Code, 1908 (CPC) — Section 12, 30
High Courts11 Oct 1906
Kesaram Narasimhulu and Kesaram Appalasuranna and Others Vs Vuddanda Row Narasimhulu Patnailu
Madras High Court · (1906) 16 MLJ 514
Madras Hereditary Village Offices Act, 1895 — Section 21
High Courts09 Oct 1906
The Public Prosecutor Vs Manikka Gramani and Others
Madras High Court · (1906) 16 MLJ 546
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(6)
High Courts05 Oct 1906
Darapu Reddi Subramaniem and Others Vs Suri Venkatasubbaraya Sastri
Madras High Court · (1908) 18 MLJ 563
High Courts28 Sept 1906
Subba Narayana Vathiyar and Others Vs K. Ramasami Aiyar
Madras High Court · (1907) ILR (Mad) 88 : (1906) 16 MLJ 508
High Courts27 Sept 1906
In Re: Muthiah Pillai
Madras High Court · (1906) 16 MLJ 529
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts20 Sept 1906
The King Emperor Vs D. Samuel and Others
Madras High Court · (1906) 16 MLJ 530
Penal Code, 1860 (IPC) — Section 342
High Courts17 Sept 1906
Sub-Collector Vs Siragam Subbarayudu and Others
Madras High Court · (1908) ILR (Mad) 151 : (1906) 16 MLJ 551
Land Acquisition Act, 1894 — Section 18
High Courts12 Sept 1906
Kachayi Puthiapurayil Kunhi Kuttiali Haji and Assanampurath Moideen Kutti and Others Vs Udumpumthala Nalurapattil Kunhi Patha and Others
Madras High Court · (1906) 16 MLJ 14
High Courts05 Sept 1906
K.V.S. Sheik Mahamad Ravuthar Vs The British India Steam Navigation Company Limited
Madras High Court · (1907) ILR (Mad) 79 : (1906) 16 MLJ 573