CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court

COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,956 of 5,226

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
High Courts06 Nov 1914

Raja Bahadur Narasingarji Gyangirji, Zemindar of Pamur Taluq, represented by his only duly authorized agent, Rama Chandra Aiyar Vs Vaddamari Malakondayya Naidu

Madras High Court · 29 Ind. Cas. 601

Madras Rent Recovery Act, 1865 — Section 11(3)
Read judgment
High Courts05 Nov 1914

Penumetsa Subbaraju Vs Veegasena Seetharamaraju and Another

Madras High Court · (1916) ILR (Mad) 283

Read judgment
High Courts02 Nov 1914

Ponnusawmy Mudaliar Vs Muthusawmy Mudaliar

Madras High Court · 29 Ind. Cas. 585

Read judgment
High Courts30 Oct 1914

Venkata Perumal Raja Deva Maharajulungaru (Minor by Guardian, W.A. Varadachariyar) Vs Ramdu and Nineteen Ors.

Madras High Court · (1916) ILR (Mad) 84

Read judgment
High Courts30 Oct 1914

M. Swaminatha Aiyar Vs Appasami Aiyar and Others

Madras High Court · AIR 1915 Mad 651 : (1914) 27 MLJ 686

Transfer of Property Act, 1882 — Section 58(c)
Read judgment
High Courts30 Oct 1914

Rajah Kumara Venkata Perumal Raju Deva Maharajulungaru by guardian W.A. Varadachariar Vs Ramudu and Others

Madras High Court · AIR 1915 Mad 1022 : (1915) 28 MLJ 81

Madras Estates Land Act, 1908 — Section 13(3)
Read judgment
High Courts29 Oct 1914

Chockalingam Chetti Vs Periakaruppan and Others

Madras High Court · (1915) 28 MLJ 197

Read judgment
High Courts28 Oct 1914

Sri Rajah Vatasavaya Venkata Simhadri Jaghapathi Raju Bahadur Garu, Dying Subsequent to the suit his Wife Sri Raja Vatasavaya Venkata Subhadrayamma Jagapathi Bhadur Garu Vs The Secretary of State for India in Council The Secretary of State for India in Council Vs Sri Chintalapathi China Rayaparaju Garu et al.

Madras High Court · (1916) ILR (Mad) 67

Read judgment
High Courts28 Oct 1914

K.P. Ramakrishna Pattar Vs K.P. Narayana Pattar and Another

Madras High Court · AIR 1915 Mad 584 : (1916) ILR (Mad) 80

Read judgment
High Courts28 Oct 1914

K.P. Ramakrishna Patter Vs K.P. Narayana Patter and Another

Madras High Court · (1916) ILR (Mad) 80 : (1914) 27 MLJ 634

Specific Relief Act, 1877 — Section 42
Read judgment
High Courts28 Oct 1914

Aiyasami Udayan and Others Vs Appasami Udayan

Madras High Court · AIR 1915 Mad 414(2) : (1914) 1 LW 983 : (1915) 28 MLJ 542

Read judgment
High Courts28 Oct 1914

Rajarajeswara Dorai alias Muthuramalinga Dorai Avergal Rajah of Ramnad Vs V. Sundarapandiaswami Thevar Rama Raja Thevar Vs Rajarajeswari Dorai alias Muthuramalinga Dorai Avergal and Others

Madras High Court · AIR 1915 Mad 664 : (1914) 27 MLJ 694

Read judgment
High Courts26 Oct 1914

Kallepalle Venkatarama Raju Vs Kallepalle Papamma and Another

Madras High Court · (1916) ILR (Mad) 77

Read judgment
High Courts26 Oct 1914

The Chartered Bank of India, Australia and China Vs K.P. Velliappa Chetty and Others

Madras High Court · AIR 1915 Mad 748(1) : (1914) 27 MLJ 654

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50
Read judgment
High Courts26 Oct 1914

Kallepalle Venkatarama Raju Vs Kallepalle Bapamma, and Another

Madras High Court · AIR 1915 Mad 759 : (1916) ILR (Mad) 77 : (1914) 27 MLJ 638

Read judgment
High Courts23 Oct 1914

Sri Rajah Vatsavaya Venkata Simhadri Jaghapathiraju Bahadur Garu, having died subsequent to the Judgment, His wife Sri Raja Vatsavaya Venkata Subhadrayamma Jaghapathi Bahadur Garu Vs The Secretary of State for India in Council

Madras High Court · (1916) ILR (Mad) 67 : (1915) 28 MLJ 51

Read judgment
High Courts23 Oct 1914

Trasi Deva Rao alias Ananthaya Vs Pandit Parameshwaraya and Another

Madras High Court · AIR 1915 Mad 1053 : (1916) ILR (Mad) 74

Read judgment
High Courts21 Oct 1914

In Re: Rambilas and Others

Madras High Court · AIR 1915 Mad 600 : (1915) ILR (Mad) 639

Read judgment
High Courts21 Oct 1914

Baiznath Lala Vs Ramdoss

Madras High Court · AIR 1915 Mad 405 : (1916) ILR (Mad) 62 : (1914) 1 LW 952

Read judgment
High Courts21 Oct 1914

Mahomed Ghouse Siddikh Vs Sheik Moideen Siddikh alias Papa and Others

Madras High Court · AIR 1915 Mad 1044 : 29 Ind. Cas. 849

Civil Procedure Code, 1908 (CPC) — Section 92
Read judgment
Previous1…4,9544,9554,9564,9574,958…5,226Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions