High Courts15 Dec 1914
Venkatachallan Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376 : (1915) 28 MLJ 140
Contract Act, 1872 — Section 201, 218
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,954 of 5,226
High Courts15 Dec 1914
Gandi Ramaswami Vs Puramsetti Pedamunayya and Seven Ors.
Madras High Court · (1916) ILR (Mad) 382
High Courts15 Dec 1914
Venkatachalam Chetty Vs A.N.R.M. Narayanan Chetty and Others
Madras High Court · (1916) ILR (Mad) 376
High Courts15 Dec 1914
Sundarammal alias Sowbhagiammal Vs V. Subramania Chettiar and Others
Madras High Court · 30 Ind. Cas. 971
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts14 Dec 1914
Murugappa Modaly and Others Vs Panaganti Jagannatha Rayanim Garu and Another
Madras High Court · 30 Ind. Cas. 191
High Courts11 Dec 1914
Venkatachella Pillai and Others Vs Ranga Pillai and Others
Madras High Court · (1915) 28 MLJ 334
High Courts09 Dec 1914
Govinda Reddi and Another Vs Ravi Kesaval Naidu and Others
Madras High Court · 29 Ind. Cas. 1003
High Courts09 Dec 1914
Sowcar Lodd Govindass Krishna Doss Varu Vs Gurran Chinnappa Naidu and Others
Madras High Court · (1915) 2 LW 142 : (1915) 28 MLJ 136
High Courts08 Dec 1914
Gadian Chetti (died) and Others Vs Veerappa Chetti and Others
Madras High Court · AIR 1915 Mad 1156 : (1915) 28 MLJ 92
Evidence Act, 1872 — Section 17, 21
High Courts07 Dec 1914
A.C. Chidambara Mudaliar Vs N. Krishnaswami Pillai and Others
Madras High Court · (1916) ILR (Mad) 365 : (1915) 2 LW 241 : (1915) 28 MLJ 285
High Courts07 Dec 1914
Gottukkula Surapa Raju Vs Gottumkkula Venkayya and Another
Madras High Court · 32 Ind. Cas. 802
High Courts07 Dec 1914
A.C. Chidambara Mudaliar Vs N. Krishnasami Pillai and Twelve Ors.
Madras High Court · (1916) ILR (Mad) 365
High Courts07 Dec 1914
Peruma Gowndan Vs Rama Gowndan and Others
Madras High Court · (1915) 28 MLJ 115
Limitation Act, 1908 — Section 7
High Courts04 Dec 1914
Arunachella Ambalan and Others Vs R.G. Orr and Others
Madras High Court · 29 Ind. Cas. 634
Limitation Act, 1963 — Section 22
High Courts04 Dec 1914
Peer Mahomd Rowthen and Another Vs Raruthan Ambalam through his Authorised Agent, Jagannatha Iyengar
Madras High Court · 30 Ind. Cas. 831
High Courts04 Dec 1914
The Crown Prosecutor Vs P.R. Ganapathy Iyer and Another
Madras High Court · (1916) ILR (Mad) 362
High Courts04 Dec 1914
Arunachella Ambalam and Others Vs R.G. Orr and Others
Madras High Court · (1917) ILR (Mad) 722 : (1917) 32 MLJ 407
Limitation Act, 1963 — Section 22
High Courts04 Dec 1914
The Crown Prosecutor Vs P.R. Ganapathi Aiyar and Perumal
Madras High Court · (1916) ILR (Mad) 362 : (1914) 27 MLJ 732
Madras City Municipal Act, 1904 — Section 409(19)
High Courts03 Dec 1914
Vengala Venkayya Vs Thallam Venkataramiah
Madras High Court · AIR 1915 Mad 908 : (1915) 2 LW 446 : (1915) 28 MLJ 58
Penal Code, 1860 (IPC) — Section 499
High Courts02 Dec 1914
Thavasi and Others Vs Arumugam and Others Muthukaruppayee Athal Vs Valathal
Madras High Court · (1915) 2 LW 157 : (1916) 30 MLJ 326
Specific Relief Act, 1877 — Section 9