High Courts02 Dec 1914
Lakshmi Narayana Aiyar Vs Ulagammal and Others and Pichai Pillai and Another
Madras High Court · (1915) 28 MLJ 256
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,955 of 5,226
High Courts02 Dec 1914
The Secretary of State for India in Council Vs A. Cockcraft and Another
Madras High Court · (1916) ILR (Mad) 351
High Courts02 Dec 1914
Visalakshi Ammal Vs Dorasinga Pillai and Others
Madras High Court · 29 Ind. Cas. 974
Evidence Act, 1872 — Section 32(7)
High Courts01 Dec 1914
Rangammal Vs Sevugan Chetti by his guardian, Chockalingam Chetti
Madras High Court · (1915) 28 MLJ 327
High Courts28 Nov 1914
Nachiappa Gounden, minor by his guardian Nallammal Vs Rangasami Gounden and Others
Madras High Court · AIR 1915 Mad 1088 : (1915) 28 MLJ 1
High Courts26 Nov 1914
Sreemanthu Raja Yarlagadda Mallikarjuna Nayudu Bahadur, Zamindar Garu of Chellapalli Vs Rajalapati Somya and Others
Madras High Court · (1916) ILR (Mad) 341
High Courts26 Nov 1914
Sreemanthu Raja Yarlagadda Mallikharjuna Nayadu Bahadur, Zamindar Garu of Chellapalli Vs Rajalapati Somayya and Others
Madras High Court · (1916) ILR (Mad) 341 : (1915) 2 LW 117 : (1914) 27 MLJ 718
High Courts24 Nov 1914
Nagaraja Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1915 Mad 1113 : (1916) ILR (Mad) 304
High Courts24 Nov 1914
Srinivasa Ranga Rao Pantulu, by the Official Assignee, High Court Vs Raja Kumara Venkata Perumal Raju Bahadur, Varu, Rajah of Karvetnagar, Guardian Mr. W.A. Varadachariar
Madras High Court · (1915) 28 MLJ 67
Appellate Side Rules — Rule 75Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18
High Courts24 Nov 1914
Hattikudur Narain Rao and Others Vs Andar Sayad Abbas Sahib
Madras High Court · AIR 1915 Mad 1085 : (1915) 28 MLJ 44
Transfer of Property Act, 1882 — Section 43
High Courts24 Nov 1914
Chavali Subbamma alias Subbarayadu and Others Vs Tulluru Venkatrayudu and Others
Madras High Court · (1915) 28 MLJ 361
High Courts23 Nov 1914
K. Muthukaruppa Pillai Vs Sellathammal alias Kanakammal and Another
Madras High Court · AIR 1915 Mad 475 : (1916) ILR (Mad) 298 : (1915) 2 LW 38
High Courts19 Nov 1914
Chowakkaran Keloth Makki Keyi Vs Karuvalote Parkum Ponnam-Bath Koomulli Madhavi Amma
Madras High Court · 29 Ind. Cas. 559
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts17 Nov 1914
Muniandi Servai Vs Ramasami, minor by next friend Mookkayi alias Karuppayi and Others
Madras High Court · 29 Ind. Cas. 586
High Courts16 Nov 1914
Sivapada Mudali and Others Vs Pitty Thyagaraja Chettiar and Another
Madras High Court · AIR 1915 Mad 736 : (1914) 27 MLJ 665
Madras Estates Land Act, 1908 — Section 6
High Courts13 Nov 1914
Natesa Mooppan Vs K.R. Ramachendra Aiyar
Madras High Court · AIR 1915 Mad 688 : (1914) 1 LW 1070 : (1914) 27 MLJ 728
Legal Practitioners Act, 1879 — Section 28
High Courts13 Nov 1914
S.P. Abraham Servai Vs Raphial Muthirian
Madras High Court · AIR 1915 Mad 675 : (1916) ILR (Mad) 288 : (1914) 27 MLJ 746
Contract Act, 1872 — Section 140
High Courts12 Nov 1914
Kakerla Chukkamma Vs Kakerla Punnamma and Another
Madras High Court · AIR 1915 Mad 775 : (1915) 2 LW 24 : (1915) 28 MLJ 72
High Courts10 Nov 1914
Ambalavana Pandnra Sannadhi Avergal Vs Sreeminakshy Sundareswaral Devastanam and Others
Madras High Court · (1915) 28 MLJ 217
High Courts10 Nov 1914
S.R.M.A.R. Ramasawmy Chetty Vs A.L.K.R. Alagappa Chetty and Another
Madras High Court · (1915) 28 MLJ 199