High Courts19 Jan 1915
P.M. Govindan Nair Vs M. Achutha Menon
Madras High Court · AIR 1915 Mad 1206 : (1916) ILR (Mad) 433 : (1915) 2 LW 290 : (1915) 28 MLJ 310
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,953 of 5,226
High Courts18 Jan 1915
M. Karunakara Menon and Another Vs M. Krishna Menon and Others
Madras High Court · (1916) ILR (Mad) 429 : (1915) 2 LW 196
High Courts18 Jan 1915
Hope Prudhomme and Co. Vs M. Earnest Louis Max, by his duly constituted Agents, Chambers and Co.
Madras High Court · AIR 1916 Mad 830 : 29 Ind. Cas. 575(1)
Contract Act, 1872 — Section 19
High Courts12 Jan 1915
Thuvoor Venkatasubba Reddy Vs Bagiammal
Madras High Court · AIR 1916 Mad 229 : 29 Ind. Cas. 113
Transfer of Property Act, 1882 — Section 67
High Courts12 Jan 1915
T. Venkata Subba Reddi Vs Bagiammal
Madras High Court · (1916) ILR (Mad) 419 : (1915) 2 LW 469
Transfer of Property Act, 1882 — Section 67
High Courts12 Jan 1915
Chilamakurti Naganna and Others Vs Kavipurapu Rama Row
Madras High Court · AIR 1916 Mad 597 : 28 Ind. Cas. 836
Madras Estates Land Act, 1908 — Section 3(2)
High Courts12 Jan 1915
Arunagiri Mudaliar Vs Kuppusami Pillai and Others
Madras High Court · AIR 1916 Mad 1080 : 29 Ind. Cas. 124
Transfer of Property Act, 1882 — Section 101
High Courts08 Jan 1915
Thekkamannengath Raman alias Kochu Poduval Vs Kakkasseri Pazhiyot Manakkal Karnavan and manager Raman Bhattathripad and Others
Madras High Court · AIR 1915 Mad 1215 : (1915) 28 MLJ 184
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 Jan 1915
In Re: Achath Sankaran Nair
Madras High Court · AIR 1916 Mad 1143(2) : 29 Ind. Cas. 586(1)
Transfer of Property Act, 1882 — Section 55, 83
High Courts07 Jan 1915
In re: A.V. Hanumantha Rao and Another
Madras High Court · (1916) ILR (Mad) 414 : (1915) 2 LW 180
Madras Estates Land Act, 1908 — Section 164, 167
High Courts07 Jan 1915
Avasarala Venkata Hanumantha Rao Vs Avasarala Achanna
Madras High Court · (1916) ILR (Mad) 414 : (1915) 28 MLJ 123
Madras Estates Land Act, 1908 — Section 164, 167
High Courts05 Jan 1915
Bangarusami Reddi alias Prasanna Chidambara Reddi Vs Kuppanna Goundan and Others
Madras High Court · AIR 1916 Mad 628 : (1915) 28 MLJ 377
Madras Estates Land Act, 1908 — Section 42(2)
High Courts04 Jan 1915
Swaminatha Pillai Vs Mondaiyan and Another
Madras High Court · 35 Ind. Cas. 480 : (1916) 3 LW 552
High Courts04 Jan 1915
Muthukaruppa Kone and Another Vs Veerabhadra Kone and Another
Madras High Court · AIR 1916 Mad 583 : 29 Ind. Cas. 49 : (1915) 2 LW 320
High Courts22 Dec 1914
The Municipal Council of Kumbakonam Vs Veeraperumal Padayachi
Madras High Court · (1915) 28 MLJ 147
High Courts22 Dec 1914
P.M.A.M. Vellayam Chetty Vs Jothi Mahalinga Aiyar
Madras High Court · (1916) ILR (Mad) 386 : (1915) 2 LW 166 : (1915) 28 MLJ 138
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts17 Dec 1914
Sowcar Kamurudeen Sahib and Others Vs Noor Mahamed Usman Sahib and Others
Madras High Court · (1915) 28 MLJ 251
High Courts16 Dec 1914
Gopammal Vs V. Srinivasa Iyengar and Another
Madras High Court · (1915) 28 MLJ 96
High Courts16 Dec 1914
Dasi Svarnam Vs Deivanayagam Pillai and Others
Madras High Court · (1915) 2 LW 269 : (1915) 28 MLJ 378
High Courts15 Dec 1914
Kammara Peda Subbayya and Another Vs Kararha Chennappa and Others
Madras High Court · (1915) 28 MLJ 303