High Courts27 Jan 1916
Ponnambala Pillai (Died) and Another Vs Muthu Chettiar and Others
Madras High Court · 33 Ind. Cas. 52 : (1916) 30 MLJ 619
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,916 of 5,226
High Courts26 Jan 1916
Magunta Veeraraghava Reddi and Another Vs Magunta Veeraraghava Reddi
Madras High Court · 33 Ind. Cas. 532
High Courts26 Jan 1916
Kapini Goundan and Others Vs Sarangapani and Others
Madras High Court · 34 Ind. Cas. 744 : (1916) 3 LW 287
Transfer of Property Act, 1882 — Section 53
High Courts26 Jan 1916
Magunta Veeraraghava Reddi and Another Vs Magunta Kota Reddi
Madras High Court · (1916) 3 LW 422 : (1916) 31 MLJ 465
High Courts26 Jan 1916
Theethan Kandi's Son Chami Vs Ana Pattar's Son Ana Pattar and Others Ana Pattar's Son Ana Pattar and Another Vs Theethan Kandi's son Chami and Another
Madras High Court · 33 Ind. Cas. 661
High Courts25 Jan 1916
Sani Kommu Veligondareddi and Others Vs Andra Narayya and Another
Madras High Court · 33 Ind. Cas. 436
High Courts25 Jan 1916
Muthukumarasamy Odayar Vs Subramania Iyer and Others Subramania Iyer and Another Vs Allamelu Ammal and Others
Madras High Court · 33 Ind. Cas. 687
High Courts25 Jan 1916
Ramaswami Aiyar and Others Vs Abdul Aziz Saib and Others
Madras High Court · 32 Ind. Cas. 993 : (1916) 3 LW 191
High Courts25 Jan 1916
Ponniatha Kathoot Parameswaran Munpee and Others Vs Moothedath Mallisseri Illath Narayanan Nambodri and Another
Madras High Court · (1917) ILR (Mad) 110
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts25 Jan 1916
Kasaraveni Ramaswami and Others Vs Sri Raja Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Varu
Madras High Court · 32 Ind. Cas. 1000 : (1916) 3 LW 244
High Courts25 Jan 1916
Kattalai Michael Pillai and Others Vs Right Reverend J.M. Barthe, S.J. Bishop of Trichinopoly and Others
Madras High Court · (1916) ILR (Mad) 1056 : 34 Ind. Cas. 557 : (1916) 3 LW 348 : (1916) 30 MLJ 423
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Jan 1916
Muthu Kumarasami Odayar Vs Subramania Iyer and Others Subramania Iyer and Another Vs Alamelu Ammal and Others
Madras High Court · (1916) 31 MLJ 87
High Courts25 Jan 1916
Ponniatha Kathoot Parameswaram Munpu and Others Vs Moothedath Mallisseri Illath Narayanan Nambudri and Another
Madras High Court · (1917) ILR (Mad) 110 : (1916) 3 LW 305 : (1916) 31 MLJ 279
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts25 Jan 1916
Ponniathakathoot Parameswarem Munpu and Others Vs Moothedath Mallseri Illath Narayanan Namboodri and Another
Madras High Court · 34 Ind. Cas. 384
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 92
High Courts24 Jan 1916
Durgamma Vs Lingappa and Another
Madras High Court · 33 Ind. Cas. 77
Guardians and Wards Act, 1890 — Section 7(1)
High Courts24 Jan 1916
Sultan Ahmad Ali Rajah Avergal of Cannanore Vs Arakkal Adi Rajah Cheria Ayissa Bibi alias Ayichi Bibi and Another
Madras High Court · 33 Ind. Cas. 106
Lunacy Act, 1912 — Section 71
High Courts24 Jan 1916
Ravur Munisami Naidu and Others Vs Pandala Muthial Naidu and Others
Madras High Court · 33 Ind. Cas. 79
High Courts21 Jan 1916
S.R.M.S. Narayanan Chettyar Vs R.M.P.R. Vellayappa Chettyar
Madras High Court · 34 Ind. Cas. 347
High Courts21 Jan 1916
Subbaroyar Vs Kottaya Goundan
Madras High Court · 34 Ind. Cas. 737
Transfer of Property Act, 1882 — Section 55(4)(a)
High Courts20 Jan 1916
Pellur Mastenreddi and Others Vs Kunamreddi Malakonda Reddi and Another
Madras High Court · 33 Ind. Cas. 695