High Courts20 Jan 1916
Narayanaswamy Naidu Minor by His Mother And Next Friend Sayamma Vs Mathusri Rajai Ramakrishnamba Garu and Another G. Subbiah Chetty Vs Rajai Venkatamba Garu
Madras High Court · 33 Ind. Cas. 83
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,917 of 5,226
High Courts19 Jan 1916
Subramanian Chettiar Vs Kadiresen Chettiar and Others
Madras High Court · (1916) ILR (Mad) 1081 : (1916) 3 LW 168 : (1916) 30 MLJ 245
High Courts19 Jan 1916
Bolla Brahmadu alias Bapanna Vs Ruddaraju Venkataraju and Others
Madras High Court · 33 Ind. Cas. 71
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2, 47
High Courts19 Jan 1916
Venkitammal Vs Alangat Raman Nair and Others
Madras High Court · 34 Ind. Cas. 931
High Courts19 Jan 1916
Subrahmanian Chettiar Vs Kadiresan Chettiar and Others
Madras High Court · (1916) ILR (Mad) 1081
High Courts19 Jan 1916
Subramanian Chettiar Vs Kadiresan Chettiar and Others
Madras High Court · 32 Ind. Cas. 965
High Courts19 Jan 1916
Chengalvala Gurraju Vs Madapathy Venkateswara Row Pantulu Garu
Madras High Court · 33 Ind. Cas. 9 : (1916) 30 MLJ 379
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Jan 1916
Nochulliyil Euzhuvan Theethi's Son Thethalan Vs The Eralpad Rajah Styled Elaya Rajah Avargal of Patinhara Kovilagam in Calicut and Fifty Ors.
Madras High Court · (1917) ILR (Mad) 1111
High Courts14 Jan 1916
The Secretary of State for India in Council Vs Illikkal Assan and Others
Madras High Court · 32 Ind. Cas. 755
High Courts12 Jan 1916
Punuga Subbian Vs Nukalapati Rami Reddi and Others
Madras High Court · (1916) ILR (Mad) 959 : (1916) 30 MLJ 331
Trusts Act, 1882 — Section 90
High Courts12 Jan 1916
Vuppala Bapanna and Others Vs Pabbisetti Bheemalingam and Another
Madras High Court · 33 Ind. Cas. 986 : (1916) 3 LW 231
Limitation Act, 1908 — Section 20, 21
High Courts12 Jan 1916
The Raja of Cochin (Represented by the Diwan Mr. J.W. Bhore, I.C.S.) Vs Kizhayil Kothanath Kittunni Nair (Karnavan and Twelve Ors.)
Madras High Court · (1917) ILR (Mad) 601
High Courts12 Jan 1916
Punugu Subbiah Vs Nukalapati Rami Reddi
Madras High Court · 33 Ind. Cas. 326
Transfer of Property Act, 1882 — Section 65(c)Trusts Act, 1882 — Section 90
High Courts11 Jan 1916
A.K.T.K.M. Narayanan Nambudripad Vs Tawker J. Megaji Seit and Others
Madras High Court · 32 Ind. Cas. 927
High Courts11 Jan 1916
Tangatur Subbarayudu Vs Yerram Setti Seshasani
Madras High Court · (1917) ILR (Mad) 299
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jan 1916
Tangutur Subrayudu Vs Yerramsetti Seshasani
Madras High Court · 33 Ind. Cas. 739 : (1916) 3 LW 236
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jan 1916
Bayyana Ramayya Vs Nidamarti Krishnamurti and Others
Madras High Court · (1917) ILR (Mad) 296 : (1916) 3 LW 186
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2(3)
High Courts11 Jan 1916
Tanguturi Subbarayudu Vs Yerramsethi Seshasani
Madras High Court · (1917) ILR (Mad) 299 : (1916) 30 MLJ 366
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Jan 1916
Bayyana Ramayya Vs Nidamarthi Krishnamurthi and Others
Madras High Court · 32 Ind. Cas. 952