High Courts02 Feb 1916
Muruga Pillay and Another Vs Krishnamoorthy Chetty
Madras High Court · 34 Ind. Cas. 547 : (1916) 3 LW 368
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,915 of 5,226
High Courts02 Feb 1916
Kamulammal Avargal Vs Vavu Rowthar and Others
Madras High Court · 33 Ind. Cas. 314 : (1916) 4 LW 57
Criminal Procedure Code, 1898 (CrPC) — Section 145(5)(7), 145(7)(7)
High Courts02 Feb 1916
The Rajah of Kalahasti Vs Sree Mahant Prayag Dossjee Varu
Madras High Court · 35 Ind. Cas. 224 : (1916) 30 MLJ 391
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts02 Feb 1916
Ramasami Naidu and Others Vs Gomathi alias Avudai Ammal and Others
Madras High Court · 33 Ind. Cas. 521
High Courts02 Feb 1916
Arasayee Ammal Vs Sokkalinga Mudali
Madras High Court · 33 Ind. Cas. 84 : (1916) 3 LW 289
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Feb 1916
Vannisami Thevar and Another Counter-Petitioner and Newly Added Party Vs Periayaswami Thevar and Another
Madras High Court · 33 Ind. Cas. 996 : (1916) 3 LW 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Article 166
High Courts01 Feb 1916
Rama Row and Another Vs Kuttiya Gounden and Others
Madras High Court · 34 Ind. Cas. 294
High Courts01 Feb 1916
P.A.L.A. Annamalai Chetty Vs R.M.A.M. Ramasami Chetty
Madras High Court · 33 Ind. Cas. 67
High Courts01 Feb 1916
Kotigari Rangiah Chetti Vs Chintalapalli Narasayya and Another
Madras High Court · 34 Ind. Cas. 388 : (1916) 3 LW 267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts01 Feb 1916
The Official Receiver of Trichinopoly Vs S.A. Somasundaram Chettiar and Others
Madras High Court · 34 Ind. Cas. 602 : (1916) 30 MLJ 415
Provincial Insolvency Act, 1920 — Section 38, 38(c)
High Courts01 Feb 1916
Rama Rao and Another Vs Kuthiya Koundan alias Marappa Goundan and Others
Madras High Court · (1917) ILR (Mad) 654 : (1916) 3 LW 331 : (1916) 30 MLJ 514
High Courts01 Feb 1916
Charapattada Siddhalinga Swamulu Vs Sondur Ramachandracharlu and Others
Madras High Court · 35 Ind. Cas. 646 : (1916) 4 LW 186 : (1916) 31 MLJ 857
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts01 Feb 1916
Kondapi Seshayya and Others Vs Grandhi Venkata Subbayya Chetty
Madras High Court · (1916) 31 MLJ 234
Stamp Act, 1899 — Section 26
High Courts01 Feb 1916
Rama Row and Another Vs Kuttiya Goundan alias Marappa Goundan et al
Madras High Court · (1917) ILR (Mad) 654
High Courts31 Jan 1916
Meenakshi Ammal Vs R.G. Orr and Others
Madras High Court · 32 Ind. Cas. 986 : (1916) 3 LW 227
High Courts31 Jan 1916
Govindasami Naidu Vs Ethirajammal
Madras High Court · 34 Ind. Cas. 1
Transfer of Property Act, 1882 — Section 108(b)
High Courts28 Jan 1916
In Re: Turimella Kurmanna and Others
Madras High Court · 33 Ind. Cas. 819
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts28 Jan 1916
Muthu Raman Chetty Vs Chinna Vellayan Chetti alias Chinna Karuppan Chetty
Madras High Court · (1916) ILR (Mad) 965 : 33 Ind. Cas. 508 : (1916) 3 LW 393 : (1916) 30 MLJ 369
Contract Act, 1872 — Section 140Negotiable Instruments Act, 1881 (NI) — Section 59
High Courts27 Jan 1916
Ayyasamy Pillai Vs Gurusami Naicken and Another
Madras High Court · 33 Ind. Cas. 691 : (1916) 3 LW 463
High Courts27 Jan 1916
V. Ramabadra Naidu and A.L.A.R. Arunachalam Chettiar Vs Sir S. Subramania Iyer and Others
Madras High Court · 33 Ind. Cas. 608 : (1916) 3 LW 283
Civil Procedure Code, 1908 (CPC) — Section 107