High Courts15 Feb 1916
Sreekakulam Ramiah Setti Vs Kapulooru Chinniah and Another
Madras High Court · 33 Ind. Cas. 623
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,914 of 5,226
High Courts15 Feb 1916
M. Rangachariar and Others Vs Souri Battachariar and Soma Battachariar
Madras High Court · 33 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts14 Feb 1916
Sreeman Maha Mandaleswara Katari Salawa Maharaja Oomada Rajah Maharaja Raj Bommaraju Bahadur Deva Maharajulingaru Rajah of Karvetnagar and Others Vs Echampadi Saravana Pillai and Others
Madras High Court · 35 Ind. Cas. 893 : (1916) 4 LW 200
High Courts11 Feb 1916
L.S. Krishna Iyer Vs Muringa Malayil Kunnath Gopalan Nair and Others
Madras High Court · 32 Ind. Cas. 982
High Courts11 Feb 1916
Mr. V.G. Anantarama Aiyar (Receiver) Vs Yussufji Oomer Sahib
Madras High Court · 36 Ind. Cas. 903 : (1916) 31 MLJ 133
Provincial Insolvency Act, 1920 — Section 36
High Courts10 Feb 1916
Godavarti Mangamma Vs Godavarti Sundaramma
Madras High Court · 33 Ind. Cas. 683
Court Fees Act, 1870 — Section 7V(b)
High Courts10 Feb 1916
Kadirvelu Chetty alias Manappa Chetty and Another Vs Nanjundaiyar and Others
Madras High Court · 35 Ind. Cas. 88 : (1916) 3 LW 512
High Courts10 Feb 1916
Abdul Hussain Rowthan Vs Mahomad Ibrahim Rowthar and Others
Madras High Court · 35 Ind. Cas. 243 : (1916) 3 LW 379
High Courts10 Feb 1916
Kandukuri Kotiah Vs Devineni Reddamma and Others and Chelasani Bhadrayya and Others
Madras High Court · 33 Ind. Cas. 658
Civil Court Madras Hereditary Village Offices Act, 1895 — Section 13
High Courts09 Feb 1916
Palikandy Mammad Vs Chingoron Keloth Valia Appa alias Krishnan Nair
Madras High Court · (1917) ILR (Mad) 302
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts09 Feb 1916
Amanchi Seshamma Vs Amanchi Padmanabha Rao
Madras High Court · (1917) ILR (Mad) 660 : 33 Ind. Cas. 578 : (1916) 3 LW 290
High Courts09 Feb 1916
Palikandy Mammad Vs Chingoran Keloth Valia Appa alias Krishnan Nair
Madras High Court · 34 Ind. Cas. 381 : (1916) 30 MLJ 361
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts09 Feb 1916
Bikkina Ramayya Vs Adabala Seshayya and Others
Madras High Court · 34 Ind. Cas. 475 : (1916) 30 MLJ 338
Limitation Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 58(c), 67
High Courts08 Feb 1916
Palaniappa Udayar Vs Arumuga Pandaram and Others
Madras High Court · 33 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts07 Feb 1916
Gamarti Venkatachellam Vs Gamarti Sithayamma
Madras High Court · (1916) 31 MLJ 22
Tamil Nadu Civil Courts Act, 1873 — Section 10
High Courts07 Feb 1916
Yamarti Venkatachallam Vs Yamarti Sithayamma
Madras High Court · 35 Ind. Cas. 296
High Courts04 Feb 1916
In Re: Sheik Abdul Khadir Saheb
Madras High Court · 33 Ind. Cas. 648
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras Local Boards Act, 1884 — Section 126Penal Code, 1860 (IPC) — Section 409
High Courts03 Feb 1916
Malla Suriah and Others Vs Choudhri Suran Naidu and Others
Madras High Court · 32 Ind. Cas. 993(1) : (1916) 3 LW 278
High Courts03 Feb 1916
Puthenpurayil Bavachutty Vs Puthenpurayil Kunhi Pathumma and Others
Madras High Court · 33 Ind. Cas. 564
Limitation Act, 1963 — Section 7
High Courts03 Feb 1916
P.T. Chami Vs A. Ana Pattar and Others
Madras High Court · 32 Ind. Cas. 861 : (1916) 3 LW 246