High Courts27 Nov 1918
Muthu Ar. St. Arunachallam Chettiar and Others Vs St. N. Narayanan Chettiar and Others
Madras High Court · (1919) ILR (Mad) 470 : (1919) 19 LW 438 : (1919) 36 MLJ 301
Paper Currency Act, 1910 — Section 26
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,855 of 5,226
High Courts27 Nov 1918
Srinivasa Raghava Aiyangar Vs K.R. Ranganatha Aiyangar and Others
Madras High Court · (1919) 36 MLJ 618
Contract Act, 1872 — Section 2(d)
High Courts21 Nov 1918
Aiyalam Kesava Chetli Vs The Secretary of State for India in Council
Madras High Court · (1919) ILR (Mad) 451 : 51 Ind. Cas. 46 : (1919) 36 MLJ 222
Tamil Nadu Land Encroachment Act, 1905 — Section 14
High Courts21 Nov 1918
Origanti Venkatarathnam Vs K. Desikachari and Another
Madras High Court · (1919) 36 MLJ 461
High Courts20 Nov 1918
Alur Lakshmi Narasimha Sastrulu and Others Vs Venkata Narasamma
Madras High Court · 52 Ind. Cas. 614
High Courts18 Nov 1918
K. Pathumma Umma and Others Vs M. Thittu Umma alias Kunhi Umma and Another
Madras High Court · 50 Ind. Cas. 855 : (1919) 36 MLJ 159
High Courts18 Nov 1918
Asan Alliar Maraikayar and Another Vs T.B. Masilamani Nadar and Another
Madras High Court · (1919) ILR (Mad) 446 : 51 Ind. Cas. 198 : (1919) 36 MLJ 252
Criminal Procedure Code, 1898 (CrPC) — Section 4(p)
High Courts15 Nov 1918
Ramalinga Chetty and Others Vs Sivachidambara Chetty and Others
Madras High Court · (1919) ILR (Mad) 440 : (1919) 19 LW 224 : (1919) 36 MLJ 575
Transfer of Property Act, 1882 — Section 123
High Courts14 Nov 1918
Kalianarama Aiyar Vs Sivarama Chettiar and Others
Madras High Court · 51 Ind. Cas. 439
High Courts14 Nov 1918
The Secretary of State for India in Council Vs Hosangadi Shitaramappa and Others
Madras High Court · (1919) ILR (Mad) 327 : (1919) 36 MLJ 207
Transfer of Property Act, 1882 — Section 10
High Courts14 Nov 1918
Batchu Ramajogayya Vs Vajjula Jagannadham and Another
Madras High Court · (1919) ILR (Mad) 185 : (1919) 19 LW 229 : (1919) 36 MLJ 29
Contract Act, 1872 — Section 68
High Courts14 Nov 1918
Valan Pakkiri Taragan and Others Vs Subbayan Samban and Others
Madras High Court · (1919) 19 LW 208 : (1919) 36 MLJ 79
Criminal Procedure Code, 1898 (CrPC) — Section 144, 518
High Courts13 Nov 1918
Rajah Ramachandra Suru Harischandra Deo Garu (dead) and Others Vs Akella Venkatalakshminarayana
Madras High Court · 50 Ind. Cas. 577 : (1919) 37 MLJ 65
Madras Permanent Settlement Regulation, 1802 — Section 8
High Courts08 Nov 1918
Mahboob Bi (dead) Vs Sherifabi and Others
Madras High Court · 49 Ind. Cas. 373
High Courts08 Nov 1918
The Municipal Council of Cocanada Vs The "Clan" Line Steamers, Limited
Madras High Court · (1919) ILR (Mad) 455 : 51 Ind. Cas. 692 : (1919) 10 LW 15
High Courts08 Nov 1918
Mahbool Bi (died) and Others Vs Sherifa Bi and Others
Madras High Court · (1919) ILR (Mad) 269 : (1919) 19 LW 217 : (1919) 36 MLJ 28
High Courts08 Nov 1918
Nallaya Naick and Others Vs Emperor
Madras High Court · 51 Ind. Cas. 847 : (1919) 10 LW 12
High Courts07 Nov 1918
Chinnappan Chetty Vs The Secretary of State for India in Council
Madras High Court · (1918) 11 MAD CK 0001
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts06 Nov 1918
Konima Reddi Subbareddi and Another Vs Kollipara Veerayya Tata
Madras High Court · 52 Ind. Cas. 410 : (1919) 19 LW 476
High Courts06 Nov 1918
Children Thankammal Vayamkaramma and Others Vs Mullatha Meenakshi Amma's Daughter Kunhamma and Others
Madras High Court · (1919) 37 MLJ 369
Evidence Act, 1872 — Section 91