High Courts12 Dec 1918
Sivasubramania Mudamar and Others Vs R.S.A. Lakshmanaier and Others
Madras High Court · 52 Ind. Cas. 697
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,854 of 5,226
High Courts11 Dec 1918
Sri Rajah Kandana Venkata Varadaraja Sobanadhri Row Bahadur Zemindar and Another Vs Achanta Venkata Subbarayudu
Madras High Court · 52 Ind. Cas. 414 : (1919) 10 LW 33
High Courts11 Dec 1918
K.T.V.R.T. Veerappa Chetty Vs Vellayan Ambalam and Others
Madras High Court · 52 Ind. Cas. 370 : (1919) 10 LW 39
High Courts09 Dec 1918
Sarvothama Row Vs Chinnasami Pillai and Others
Madras High Court · (1919) ILR (Mad) 507 : (1919) 19 LW 379 : (1919) 36 MLJ 157
High Courts06 Dec 1918
Sujir Raghunathaiya Vs Sobina Saldanha alias Rebelle
Madras High Court · (1919) 36 MLJ 161
High Courts06 Dec 1918
N. Sethuramaswami Nayani Varu Vs Sowear Syed Mir Hussain Sahib and Another
Madras High Court · (1919) ILR (Mad) 503 : (1919) 19 LW 347 : (1919) 36 MLJ 298
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts05 Dec 1918
Chockalinga Nayakan Vs Arunachalam Chettiar and Others
Madras High Court · 52 Ind. Cas. 239
High Courts04 Dec 1918
Gantasola Jagannadhan and Others Vs Thatavarthi Ramabrahmam and Others
Madras High Court · 54 Ind. Cas. 753
High Courts04 Dec 1918
Periakaruppa Mukkandan and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · (1919) ILR (Mad) 475 : 50 Ind. Cas. 616 : (1919) 36 MLJ 320
Madras Estates Land Act, 1908 — Section 29
High Courts04 Dec 1918
The Official Assignee of Madras Vs T.B. Mehta and Sons
Madras High Court · (1919) ILR (Mad) 510 : (1919) 36 MLJ 190
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts03 Dec 1918
A.C. Ganapathiya Pillai and Another Vs Gopala Aiyer and Others
Madras High Court · 56 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 48Transfer of Property Act, 1882 — Section 89
High Courts28 Nov 1918
Chidambaram Pillai Vs M.C.M. Duraiswamy Chetty
Madras High Court · 52 Ind. Cas. 325 : (1919) 10 LW 31
High Courts28 Nov 1918
Kanda Ponnappa Naicken and Others Vs Venkataseshaiyar and Others
Madras High Court · 50 Ind. Cas. 353 : (1919) 19 LW 377
Limitation Act, 1963 — Section 22
High Courts27 Nov 1918
Srinivasa Raghava Iyengar Vs K.R. Renganatha Iyengar and Others
Madras High Court · 51 Ind. Cas. 963
High Courts27 Nov 1918
Muthu Ayer St. Arunachalam Chettiar and Another Vs St. N. Narayanan Chettiar and Others
Madras High Court · 51 Ind. Cas. 300
High Courts27 Nov 1918
The Public Prosecutor Vs Sennimalai Goundan
Madras High Court · 49 Ind. Cas. 656 : (1919) 19 LW 216
High Courts27 Nov 1918
Changalroya Chetti and Others Vs Raghava Ramanuja Doss and Others
Madras High Court · (1919) 37 MLJ 100
High Courts27 Nov 1918
Venkatachallapathi Aiyar and Another Vs Thavasi Servai (deceased) and Others
Madras High Court · (1919) ILR (Mad) 465 : 51 Ind. Cas. 67 : (1919) 36 MLJ 288
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts27 Nov 1918
Venkatasami Naik and Another Vs Sivanu Mudali and Another
Madras High Court · (1919) ILR (Mad) 461 : 51 Ind. Cas. 102 : (1919) 10 LW 370 : (1919) 36 MLJ 199
Civil Procedure Code, 1908 (CPC) — Section 24, 39